High Courts21 Mar 2022Disposed Of
Shiv Chand Ram @ Sheo Chand Ram Vs State Of Bihar
Patna High Court · (2022) 03 PAT CK 0033
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 166 of 2,660
High Courts11 Mar 2022Dismissed
Harihar Singh Yadav @ Harihar Singh Vs State Of Biharr
Patna High Court · (2022) 03 PAT CK 0057
Evidence Act, 1872 — Section 57Indian Penal Code, 1860 — Section 34, 302
High Courts11 Mar 2022Disposed Of
Manoj Ram Vs State Of Bihar
Patna High Court · (2022) 03 PAT CK 0024
Constitution Of India, 1950 — Article 226
High Courts11 Mar 2022Disposed Of
Bihar Agriculture Post-Graduate Vs State Of Bihar
Patna High Court · (2022) 03 PAT CK 0023
Constitution Of India, 1950 — Article 226
High Courts11 Mar 2022Disposed Of
Ruby Devi Vs State Of Bihar
Patna High Court · (2022) 03 PAT CK 0022
Constitution Of India, 1950 — Article 226
High Courts11 Mar 2022Disposed Of
Bihar Pradesh Vidhut Sharimik Sangh Vs State Of Bihar
Patna High Court · (2022) 03 PAT CK 0021
Constitution Of India, 1950 — Article 226
High Courts11 Mar 2022Disposed Of
Banshi Dhar Brajwasi Vs State Of Bihar
Patna High Court · (2022) 03 PAT CK 0020
Constitution Of India, 1950 — Article 226
High Courts10 Mar 2022Disposed Of
Ramjee Sah Vs State Of Bihar
Patna High Court · (2022) 03 PAT CK 0059
High Courts10 Mar 2022Disposed Of
Kajal Parvin Vs State Of Bihar
Patna High Court · (2022) 03 PAT CK 0058
Constitution Of India, 1950 — Article 19, 21, 226
High Courts10 Mar 2022Allowed
Birendra Yadav Vs State Of Bihar
Patna High Court · (2022) 03 PAT CK 0019
Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 106
High Courts09 Mar 2022Dismissed
Babita Gupta Vs State Of Bihar
Patna High Court · (2022) 03 PAT CK 0060
Constitution Of India, 1950 — Article 243K, 243ZABihar Municipal Election Rules, 2007 — Rule 93, 97Bihar Panchayat Election Rules, 2006 — Rule 121
High Courts09 Mar 2022Disposed Of
M/S Dalmia Cement (Bharat) Ltd. Vs State Of Bihar
Patna High Court · (2022) 03 PAT CK 0029
High Courts09 Mar 2022Dismissed
M/S Aditya Multicom Private Limited Vs State Of Bihar
Patna High Court · (2022) 03 PAT CK 0018
Bihar Minerals (Concession, Prevention of Illegal Mining, Transportation & Storage) Rules, 2019 — Rule 39, 39(1), 39(3), 47, 47(2), 50, 50(1), 51(4), 56(2), 77, 77(2)Bihar Minor Mineral Concession Rules, 1972 — Rule 26(4)
High Courts09 Mar 2022Disposed Of
Shreekant Yadav Vs State Of Bihar
Patna High Court · (2022) 03 PAT CK 0017
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 15(1)
High Courts08 Mar 2022Allowed
Messrs New Delhi Tent House Vs State Of Bihar
Patna High Court · Court Abbr Caseno Dated Casename Councel File No PAT
High Courts08 Mar 2022Dismissed
Abhishek Kumar Vs State Of Bihar
Patna High Court · (2022) 03 PAT CK 0016
High Courts08 Mar 2022Dismissed
Chandra Shekhar Singh Vs State Of Bihar
Patna High Court · (2022) 03 PAT CK 0007
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27, 27(1)Evidence Act, 1872 — Section 118
High Courts07 Mar 2022Disposed Of
Shri Sai Chandra Infrawell Pvt. Ltd. Vs State Of Bihar
Patna High Court · (2022) 03 PAT CK 0027
High Courts07 Mar 2022Disposed Of
M/S. Frontline (NCR) Business Solutions Private Limited Vs Union Of India
Patna High Court · (2022) 03 PAT CK 0026
High Courts07 Mar 2022Disposed Of
Mamata Rani Verma Vs State Of Bihar
Patna High Court · (2022) 03 PAT CK 0025
Constitution Of India, 1950 — Article 226