High Courts06 Apr 2022Disposed Of
Shravan Kumar Vs State Of Bihar And Ors
Patna High Court · (2022) 04 PAT CK 0016
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 163 of 2,660
High Courts05 Apr 2022Disposed Of
Prashant Kumar Rai Vs State Of Bihar
Patna High Court · (2022) 04 PAT CK 0023
Constitution Of India, 1950 — Article 226
High Courts05 Apr 2022Disposed Of
M/S Ankit Paper Mart Vs State Of Bihar
Patna High Court · (2022) 04 PAT CK 0019
Central Goods And Services Tax Act, 2017 — Section 73, 107Bihar Goods And Services Tax Act, 2017 — Section 73, 107
High Courts05 Apr 2022Disposed Of
Durain Industries Limited Vs State Of Bihar
Patna High Court · (2022) 04 PAT CK 0008
High Courts05 Apr 2022Disposed Of
Zydus Healthcare Limited Vs State Of Bihar
Patna High Court · (2022) 04 PAT CK 0007
Central Goods And Services Tax Act, 2017 — Section 107Bihar Goods And Services Tax Act, 2017 — Section 107
High Courts04 Apr 2022Allowed
Mahesh Paswan Vs State Of Bihar
Patna High Court · (2022) 04 PAT CK 0006
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 324, 326Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 162, 173, 313(1)(b)
High Courts04 Apr 2022Disposed Of
M/S Vidyapati Cold Storage Pvt. Ltd Vs State Of Bihar
Patna High Court · (2022) 04 PAT CK 0005
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14
High Courts04 Apr 2022Disposed Of
Sudhish Nandan Singh @ Sudheesh Nandan Singh Vs State Bank Of India
Patna High Court · (2022) 04 PAT CK 0004
High Courts04 Apr 2022Dismissed
Dr. Sunita Kumari Vs State Of Bihar
Patna High Court · (2022) 04 PAT CK 0003
High Courts04 Apr 2022Dismissed
Dr. Styanarayan Paswan Vs State Of Bihar
Patna High Court · (2022) 04 PAT CK 0002
High Courts04 Apr 2022Dismissed
Sanjay Kumar Sinha Vs State Of Bihar
Patna High Court · (2022) 04 PAT CK 0001
Constitution Of India, 1950 — Article 243QBihar Municipal No Confidence Motion Process Rules, 2010 — Rule 2, 2(i), 2(iii), 2(iv)Bihar Municipal Act, 2007 — Section 12, 25, 25(4), 48(3), 50, 419
High Courts01 Apr 2022Disposed Of
Amit Kumar Rai @ Sanoj Yadav Vs State Of Bihar
Patna High Court · (2022) 04 PAT CK 0037
Bihar Prohibition and Excise Rules, 2021 — Rule 12A
High Courts01 Apr 2022Disposed Of
Dhananjay Kumar Vs State Of Bihar
Patna High Court · (2022) 04 PAT CK 0036
Constitution Of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 414, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 32(iii), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93
High Courts01 Apr 2022Disposed Of
Munna Kumar Vs State Of Bihar
Patna High Court · (2022) 04 PAT CK 0035
Constitution Of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 414, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 32(iii), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93
High Courts01 Apr 2022Disposed Of
Amit Kumar Vs Regional Manager, Canara Bank
Patna High Court · (2022) 04 PAT CK 0024
High Courts01 Apr 2022Disposed Of
Lakshmi Devi Vs State Of Bihar
Patna High Court · (2022) 04 PAT CK 0011
High Courts01 Apr 2022Allowed
Md. Ziarul Vs State Of Bihar
Patna High Court · (2022) 04 PAT CK 0010
Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 106
High Courts31 Mar 2022Disposed Of
Pushpa Devi Vs State Of Bihar
Patna High Court · (2022) 03 PAT CK 0080
Constitution Of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 32(iii), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93
High Courts31 Mar 2022Disposed Of
Sanjeev Kumar Vs State Of Bihar
Patna High Court · (2022) 03 PAT CK 0079
Constitution Of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 32(iii), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93