COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 1,590 of 2,661

High Courts08 Dec 2000Allowed

Smt. Sushila Kumari Vs Ram Naresh Singh

Patna High Court · (2000) 12 PAT CK 0057

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 145, 195, 195(b)(ii), 313Penal Code, 1860 (IPC) — Section 302, 420, 436, 463, 466

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High Courts08 Dec 2000Allowed

Janardan Rai Vs The State of Bihar and Others

Patna High Court · (2001) 1 PLJR 711

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High Courts08 Dec 2000Allowed

Rampati Devi Vs The State of Bihar and Others

Patna High Court · (2001) 1 PLJR 501

Bihar Buildings (Lease, Rent and Eviction) Control Rules, 1983 — Rule 7Limitation Act, 1963 — Section 5

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High Courts07 Dec 2000

Anjali Majee Vs Union of India (UOI) and Others

Patna High Court · (2001) 1 PLJR 488

Navodaya Vidyalaya Samiti Recruitment (Revised) Rules, 1995 — Rule 2

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High Courts07 Dec 2000Dismissed

Ram Krishna Mandal Vs The State of Bihar and Others

Patna High Court · (2000) 12 PAT CK 0043

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High Courts06 Dec 2000Allowed

Shyam Sunderi Devi Vs The State of Bihar and Others

Patna High Court · (2001) 1 BLJR 369 : (2001) 1 PLJR 272

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High Courts06 Dec 2000Dismissed

Bedamo Devi Vs The Managing Director

Patna High Court · (2001) 2 BLJR 874 : (2001) 2 PLJR 56

Penal Code, 1860 (IPC) — Section 420, 467, 468, 471

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High Courts06 Dec 2000Dismissed

Ram Awatar Prasad Vs Harkhen Kumar Jain and Others

Patna High Court · (2000) 12 PAT CK 0020

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High Courts06 Dec 2000Allowed

Ramotar Yadav and Others and Ajaz Haider Vs The State of Bihar and Others

Patna High Court · (2001) 1 PLJR 266

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 2(4), 33, 34, 34(2), 34(3)

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High Courts05 Dec 2000

Bihar Engineering Services Assn. and Others (in 8191), Shrawan Kumar Pandey and Others (in 8555), Basant Kumar Mehta (in 11292)@ Vs The State of Bihar and Others

Patna High Court · (2000) 12 PAT CK 0063

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High Courts05 Dec 2000Dismissed

Smt. Sadhna Srivastava Vs Jai Prakash Srivastava

Patna High Court · (2001) 3 PLJR 246

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(4), 488

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High Courts05 Dec 2000Allowed

Miss Rafat Batul and Another Vs The Lalit Narayan Mithila University and Others

Patna High Court · (2001) 1 BLJR 428 : (2001) 1 PLJR 521

Dentists Act, 1948 — Section 11, 15(3)

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High Courts05 Dec 2000Allowed

Nandlal Pandey and Another Vs Bishwanath Pandey and Another

Patna High Court · (2001) 1 PLJR 204

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High Courts05 Dec 2000Dismissed

Kishore Kumar Mishra and Others Vs State of Bihar and Others

Patna High Court · (2001) 1 BLJR 68 : (2001) 2 PLJR 45

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High Courts04 Dec 2000

Surendra Prasad Vs The State of Bihar and Others

Patna High Court · (2001) 3 PLJR 148

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High Courts01 Dec 2000Dismissed

Raja Ram Singh and Another Vs The State of Bihar and Others

Patna High Court · (2001) 3 PLJR 74

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High Courts01 Dec 2000Dismissed

National Insurance Company Ltd. Vs Surendra Prasad Singh and Others

Patna High Court · (2001) 1 BLJR 280

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High Courts01 Dec 2000Allowed

Kalawati Devi @ Kalawati Kuar and Others Vs Madhuri Devi and Others

Patna High Court · (2000) 12 PAT CK 0024

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High Courts01 Dec 2000Dismissed

Manoj Kant Thakur and Others Vs The State of Bihar and Others

Patna High Court · (2001) 1 PLJR 262

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High Courts01 Dec 2000Dismissed

Shiva Shankar Singh Vs State of Bihar and Others

Patna High Court · (2001) 1 BLJR 76

Penal Code, 1860 (IPC) — Section 120B, 302, 34

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