COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 1,589 of 2,661

High Courts18 Dec 2000Dismissed

Branch Manager, Bihar State Financial Corporation Vs State of Bihar and Another

Patna High Court · (2001) 1 BLJR 764 : (2001) 1 PLJR 735

Criminal Procedure Code, 1973 (CrPC) — Section 386, 390, 391, 397, 401Penal Code, 1860 (IPC) — Section 380, 405, 406, 461State Financial Corporations Act, 1951 — Section 29, 30, 31

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High Courts18 Dec 2000Dismissed

Shambhu Prasad Mandal and Others Vs The State of Bihar and Others

Patna High Court · (2001) 1 BLJR 358 : (2001) 2 PLJR 581

Criminal Procedure Code, 1973 (CrPC) — Section 362

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High Courts18 Dec 2000Dismissed

Arbind Singh and Others Vs The State of Bihar and Others

Patna High Court · (2001) 1 BLJR 363

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High Courts15 Dec 2000Dismissed

Kartik Kumar Vs The State of Bihar and Others

Patna High Court · (2001) 1 PLJR 718

Bihar Panchayat Raj Act, 1993 — Section 58(1)

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High Courts15 Dec 2000Allowed

Munna Choudhary Vs State of Bihar

Patna High Court · (2001) 1 BLJR 355

Criminal Procedure Code, 1973 (CrPC) — Section 201, 216, 217, 222, 306Penal Code, 1860 (IPC) — Section 304B, 306

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High Courts15 Dec 2000Dismissed

Nand Kishore Prasad @ Nandu Vs State of Bihar

Patna High Court · (2001) 3 PLJR 301

Penal Code, 1860 (IPC) — Section 201, 376

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High Courts14 Dec 2000Dismissed

Urmila Devi and Others Vs The Union of India and Others

Patna High Court · (2000) 2 PLJR 204

Constitution of India, 1950 — Article 226

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High Courts14 Dec 2000Dismissed

Prashant Kumar Vs State of Bihar and Others

Patna High Court · (2001) 3 PLJR 76

Constitution of India, 1950 — Article 226

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High Courts14 Dec 2000Allowed

Anandi Paswan Vs State of Bihar

Patna High Court · (2001) 1 BLJR 426

Criminal Procedure Code, 1973 (CrPC) — Section 313, 326Essential Commodities Act, 1955 — Section 7

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High Courts14 Dec 2000

Prof. (Dr.) Ram Niranjan. Kedia and Others Vs The State of Bihar and Others

Patna High Court · (2000) 12 PAT CK 0039

Bihar State Universities Act, 1976 — Section 46

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High Courts14 Dec 2000

Smt. Bageshwari Devi Vs Sheo Kumar Mishra and Others

Patna High Court · (2000) 12 PAT CK 0002

Civil Procedure Code, 1908 (CPC) — Section 2(2)

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High Courts13 Dec 2000Dismissed

Surendra Pratap Singh and Others Vs State of Bihar and Others

Patna High Court · (2001) 1 PLJR 270 : (2001) 1 PLJR 225

Bihar Public Land Encroachment Act, 1956 — Section 3Constitution of India, 1950 — Article 226

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High Courts13 Dec 2000Dismissed

Warisaliganj Chini Mill Swablambi Udyogic Sahkari Samiti Ltd. Vs The State of Bihar and Others

Patna High Court · (2001) 3 PLJR 137

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High Courts13 Dec 2000Dismissed

Arbind Maharaj Vs Union of India (UOI) and Others

Patna High Court · (2001) 1 BLJR 787 : (2001) 2 PLJR 173

Central Civil Services (Pension) Rules, 1972 — Rule 26, 3(q), 49

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High Courts12 Dec 2000Dismissed

Usha Gautam Vs The State of Bihar and Others

Patna High Court · (2000) 12 PAT CK 0061

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High Courts12 Dec 2000Allowed

The State of Bihar and Others Vs Dr. Md. Wasimuddin

Patna High Court · (2001) 1 PLJR 271

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High Courts12 Dec 2000Allowed

Sudesh Jha Vs State of Bihar

Patna High Court · (2001) 1 BLJR 424

Penal Code, 1860 (IPC) — Section 323, 354, 376

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High Courts11 Dec 2000Allowed

Awadhesh Kumar Singh @ Awadhesh Pd. Singh Vs Bihar Public Service Commission and Another Manoj Kumar and Others Vs State of Bihar and Others

Patna High Court · (2001) 1 PLJR 206

Bihar Civil Service (Judicial Branch) (Recruitment) Rules, 1955 — Rule 15, 16, 17, 18, 19Constitution of India, 1950 — Article 19(1), 234, 324, 50

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High Courts11 Dec 2000Allowed

Rajesh Kumar Upadhayaya and Another Vs The State of Bihar and Another

Patna High Court · (2001) 1 PLJR 570

Criminal Procedure Code, 1973 (CrPC) — Section 27Juvenile Justice Act, 1986 — Section 5, 7

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High Courts10 Dec 2000

The New India Assurance Company Ltd. Vs Sri Kanhaiya Bari and Others

Patna High Court · (2003) 2 PLJR 152

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