High Courts23 Jun 2022Disposed Of
Hemanti Devi Vs State Of Bihar
Patna High Court · (2022) 06 PAT CK 0023
Bihar Prohibition And Excise Rules, 2021 — Rule 12B, 57B
COURT ARCHIVE
Patna High Court judgments
53,178 judgments · page 155 of 2,659
High Courts23 Jun 2022Allowed
Raju Das Vs State Of Bihar
Patna High Court · (2022) 06 PAT CK 0022
Scheduled Castes and Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(i)(r)(s), 14A(2)Indian Penal Code, 1860 — Section 147, 148, 149, 171, 188, 307, 323, 325, 332, 353, 354, 379, 427, 440, 504, 506, 509Arms Act, 1959 — Section 27
High Courts23 Jun 2022Allowed
Ravi Ranjan Kumar Singh @ Ravi Singh @ Ragvi Ranjan Singh Vs State Of Bihar
Patna High Court · (2022) 06 PAT CK 0021
Scheduled Castes and Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(va)Indian Penal Code, 1860 — Section 34, 323, 341, 354B, 504, 506Code Of Criminal Procedure, 1973 — Section 437(3)
High Courts23 Jun 2022Allowed
Mukesh Thakur Vs State Of Bihar
Patna High Court · (2022) 06 PAT CK 0020
Scheduled Castes and Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(v), 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 34, 120B, 201, 302Arms Act, 1959 — Section 27
High Courts23 Jun 2022Allowed
Karu Singh Vs State Of Bihar
Patna High Court · (2022) 06 PAT CK 0019
Scheduled Castes and Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 14A(2)Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 326, 341, 504, 506Arms Act, 1959 — Section 27
High Courts22 Jun 2022Dismissed
Ratnesh Kumar Vs State Of Bihar
Patna High Court · (2022) 06 PAT CK 0027
Constitution Of India, 1950 — Article 226, 243O, 243O(b)Bihar Panchayat Raj Act, 2006 — Section 137
High Courts22 Jun 2022Dismissed
Sandeep Tewari Vs State Of Bihar
Patna High Court · (2022) 06 PAT CK 0026
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 120B, 272, 273Bihar Prohibition and Excise Act, 2016 — Section 2(2), 2(40)(ii), 2(60), 13, 14, 14(2), 14(3), 23, 30, 30(a), 41(1), 56, 57
High Courts22 Jun 2022Partly Allowed
Islam Mian @ Md.Islam Vs State Of Bihar
Patna High Court · (2022) 06 PAT CK 0025
Indian Penal Code, 1860 — Section 323, 375, 376, 452, 506Scheduled Castes and Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(xi), 3(1)(xii)Code Of Criminal Procedure, 1973 — Section 164
High Courts22 Jun 2022Disposed Of
Aditya Multicom Private Limited Vs State Of Bihar
Patna High Court · (2022) 06 PAT CK 0024
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts22 Jun 2022Dismissed
Janardan Pandit Vs Union Of India
Patna High Court · (2022) 06 PAT CK 0006
High Courts22 Jun 2022Dismissed
Bharat Sanchar Nigam Ltd. Vs Nita Sharan Sinha
Patna High Court · (2022) 06 PAT CK 0005
Code Of Civil Procedure, 1908 — Order 47 Rule 1Land Acquisition Act, 1894 — Section 4, 18
High Courts21 Jun 2022Disposed Of
Anju Singh Vs Principal Commissioner Of Income Tax-1
Patna High Court · (2022) 06 PAT CK 0018
Income Tax Act, 1961 — Section 148, 148A, 148A(b), 148A(d)
High Courts21 Jun 2022Disposed Of
M/S Vijay Electrical Limited Vs State Of Bihar
Patna High Court · (2022) 06 PAT CK 0017
High Courts21 Jun 2022Dismissed
Dipanshu Promoter And Builders Private Limited Vs State Of Bihar
Patna High Court · (2022) 06 PAT CK 0016
Constitution Of India, 1950 — Article 226
High Courts21 Jun 2022Disposed Of
M/S Surya Enterprises Vs State Of Bihar
Patna High Court · (2022) 06 PAT CK 0015
High Courts21 Jun 2022Disposed Of
Nilam Devi Vs State Of Bihar
Patna High Court · (2022) 06 PAT CK 0014
Bihar & Orissa Public Demands Recovery Act, 1914 — Section 9
High Courts21 Jun 2022Disposed Of
M/S Roy Engineers Vs State Of Bihar
Patna High Court · (2022) 06 PAT CK 0013
High Courts21 Jun 2022Disposed Of
Sanjeet Kumar Sharma Vs Securities And Exchange Board Of India
Patna High Court · (2022) 06 PAT CK 0012
High Courts21 Jun 2022Disposed Of
Soni Devi Vs Union Of India
Patna High Court · (2022) 06 PAT CK 0011
High Courts21 Jun 2022Disposed Of
Sujeet Kumar Vs State Of Bihar
Patna High Court · (2022) 06 PAT CK 0010