High Courts07 Jul 2022Allowed
Binod Kumar Jayaswal Vs State Of Bihar
Patna High Court · (2022) 07 PAT CK 0013
Evidence Act, 1872 — Section 106Indian Penal Code, 1860 — Section 302, 304BArms Act, 1959 — Section 27
COURT ARCHIVE
Patna High Court judgments
53,178 judgments · page 153 of 2,659
High Courts06 Jul 2022
Sanjay Singh Vs State Of Bihar
Patna High Court · (2022) 07 PAT CK 0023
Indian Penal Code, 1860 — Section 34, 201, 302, 379, 414Arms Act, 1959 — Section 25(1b), 27Code Of Criminal Procedure, 1973 — Section 313
High Courts06 Jul 2022Allowed
Vijay Singh @ Vijay Kumar Singh Vs State Of Bihar
Patna High Court · (2022) 07 PAT CK 0017
Indian Penal Code, 1860 — Section 34, 201, 302, 379, 414Arms Act, 1959 — Section 25(1b), 27Code Of Criminal Procedure, 1973 — Section 313
High Courts06 Jul 2022Allowed
Rama Shankar Sharma Vs Subodh Kumar
Patna High Court · (2022) 07 PAT CK 0016
Code Of Civil Procedure, 1908 — Order 9 Rule 13, Order 6 Rule 17
High Courts06 Jul 2022Dismissed
Onkar Nath Sharma Vs State Of Bihar
Patna High Court · (2022) 07 PAT CK 0015
Code Of Criminal Procedure, 1973 — Section 125
High Courts05 Jul 2022Disposed Of
Aslam Quraishi @ Md. Aslam Quraishi @ Md. Aslam Vs Md. Geyasuddin Kuraishi
Patna High Court · (2022) 07 PAT CK 0022
Code Of Civil Procedure, 1908 — Section 151, Order 21 Rule 97, Order 21 Rule 99, Order 21 Rule 101
High Courts05 Jul 2022Allowed
Bibi Sabina Khatoon @ Sabina Khatoon Vs Md. Irshad
Patna High Court · (2022) 07 PAT CK 0021
Constitution Of India, 1950 — Article 15(3), 39Code Of Criminal Procedure, 1973 — Section 125
High Courts05 Jul 2022Dismissed
Munni Devi Vs Laxman Sah
Patna High Court · (2022) 07 PAT CK 0003
Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts05 Jul 2022Allowed
Mithun Paswan Vs State Of Bihar
Patna High Court · (2022) 07 PAT CK 0002
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 201, 302, 364Evidence Act, 1872 — Section 25, 26, 27
High Courts04 Jul 2022Dismissed
Uma Shankar Singh Vs State Of Bihar
Patna High Court · (2022) 07 PAT CK 0006
Indian Penal Code, 1860 — Section 302
High Courts04 Jul 2022Allowed
Hare Ram Mahto @ Hare Ram Singh Vs State Of Bihar
Patna High Court · (2022) 07 PAT CK 0005
Code Of Criminal Procedure, 1973 — Section 389, 389(1), 439Indian Penal Code, 1860 — Section 34, 149, 302
High Courts04 Jul 2022Disposed Of
Manoj Kumar Sah @ Manoj Sah And Anr Vs Lal Bahadur Singh And Ors
Patna High Court · (2022) 07 PAT CK 0004
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts01 Jul 2022Disposed Of
Rameshwar Singh Vs State Of Bihar
Patna High Court · (2022) 07 PAT CK 0011
High Courts01 Jul 2022Disposed Of
Rajan Kumar Vs State Of Bihar
Patna High Court · (2022) 07 PAT CK 0010
Constitution Of India, 1950 — Article 226
High Courts01 Jul 2022Disposed Of
Satyanarayan Prasad Vs State Of Bihar
Patna High Court · (2022) 07 PAT CK 0009
Constitution Of India, 1950 — Article 226
High Courts01 Jul 2022Allowed
Chhutaharu Mandal Vs State Of Bihar
Patna High Court · (2022) 07 PAT CK 0008
Indian Penal Code, 1860 — Section 34, 302, 341, 447Evidence Act, 1872 — Section 32Code Of Criminal Procedure, 1973 — Section 313
High Courts01 Jul 2022Disposed Of
Mahendra Kumar Mandal Vs State Of Bihar
Patna High Court · (2022) 07 PAT CK 0007
Indian Penal Code, 1860 — Section 34, 120B, 409, 420
High Courts30 Jun 2022Disposed Of
Sappers Welfare Association Vs State Of Bihar And Ors
Patna High Court · (2022) 06 PAT CK 0054
Trade Unions Act, 1926 — Section 11(1)(aa)
High Courts30 Jun 2022Disposed Of
Manigachhi Prakhand Matasyajeevi Sahyog Samiti Ltd. Vs State Of Bihar
Patna High Court · (2022) 06 PAT CK 0053
High Courts30 Jun 2022Dismissed
Shatrudhan Manjhi Vs Shiv Kumari Devi
Patna High Court · (2022) 06 PAT CK 0052