High Courts19 May 2022Disposed Of
Uttar Bihar Gramin Bank Vs Union Of India
Patna High Court · (2022) 05 PAT CK 0037
Constitution Of India, 1950 — Article 14Income Tax Act, 1961 — Section 142(1), 143(1), 143(2), 148, 148A, 151
COURT ARCHIVE
Patna High Court judgments
53,178 judgments · page 157 of 2,659
High Courts19 May 2022
Dr. Kavindra Prasad Singh @ Rabindra Prasad Singh Vs State Of Bihar
Patna High Court · (2022) 05 PAT CK 0036
Bihar Government (Classification, Control And Appeal) Rules, 2005 — Rule 17(4)
High Courts19 May 2022Dismissed
General Manager East Central Railway Vs Chief Managing Director (CMD) Bihar State Power Holding Company Limited
Patna High Court · (2022) 05 PAT CK 0027
Constitution Of India, 1950 — Article 226Electricity Act, 2003 — Section 42(5)Electricity (Supply) Act, 1948 — Section 49
High Courts18 May 2022Disposed Of
Kumari Anuradha Vs Union Of India
Patna High Court · (2022) 05 PAT CK 0035
Constitution Of India, 1950 — Article 226
High Courts18 May 2022
Birendra Prasad Singh Vs State Of Bihar
Patna High Court · (2022) 05 PAT CK 0034
High Courts18 May 2022Disposed Of
Priyanka Kumari Vs State Of Bihar
Patna High Court · (2022) 05 PAT CK 0033
High Courts18 May 2022Dismissed
Most. Sanju Devi Vs State Of Bihar
Patna High Court · (2022) 05 PAT CK 0032
High Courts18 May 2022Allowed
Mahfooz Alam Vs State Of Bihar
Patna High Court · (2022) 05 PAT CK 0030
Bihar Service Code, 2005 — Rule 74
High Courts18 May 2022Allowed
Kanchan Kumari @ Kanchan Devi Vs State Of Bihar
Patna High Court · (2022) 05 PAT CK 0029
High Courts18 May 2022
Sugriv Choubey Vs State Of Bihar
Patna High Court · (2022) 05 PAT CK 0028
Indian Penal Code, 1860 — Section 34, 302, 341, 506Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 313
High Courts17 May 2022Disposed Of
M-Electricals Vs State Of Bihar
Patna High Court · (2022) 05 PAT CK 0056
High Courts17 May 2022Disposed Of
Jay Kishor Mandal Vs State Of Bihar
Patna High Court · (2022) 05 PAT CK 0055
Bihar Goods And Services Tax Rules, 2017 — Section 74(1), 78, 79, 79(1)(c), 142(5)
High Courts17 May 2022
M/S Vijeta Projects And Infrastructure Pvt. Ltd Vs State Of Bihar
Patna High Court · (2022) 05 PAT CK 0054
High Courts17 May 2022Disposed Of
ABC Vs State Of Bihar
Patna High Court · (2022) 05 PAT CK 0053
Indian Penal Code, 1860 — Section 323, 341, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 7, 19(6)Code Of Criminal Procedure, 1973 — Section 164, 357A
High Courts17 May 2022Disposed Of
M/S Hitendra Kumar Mishra Vs State Of Bihar
Patna High Court · (2022) 05 PAT CK 0052
Constitution Of India, 1950 — Article 226
High Courts17 May 2022Dismissed
District And Sessions Judge Sitamarhi Vs Vijay Kumar
Patna High Court · (2022) 05 PAT CK 0051
Bihar Civil Court Staff (Class III and Class IV) Rules, 1998 — Rule 18
High Courts17 May 2022Dismissed
State Of Bihar Vs Mahanth Shatanand Giri Harihar Sanskrit College
Patna High Court · (2022) 05 PAT CK 0050
Bihar State Universities Act, 1976 — Section 21(2)(d), 35, 79
High Courts16 May 2022Disposed Of
Jitendra Kumar Sinha Vs State Of Bihar
Patna High Court · (2022) 05 PAT CK 0058
High Courts16 May 2022Disposed Of
Mathura Nand Prasad @ Mathuranand Prasad Singh Vs State Of Bihar
Patna High Court · (2022) 05 PAT CK 0057