High Courts26 Aug 2003Allowed
Abhay Kumar Singh Yadav Vs The Union of India (UOI) and Others
Patna High Court · (2003) 4 PLJR 622
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,434 of 2,661
High Courts26 Aug 2003Dismissed
Kamta Prasad Pandey Vs State of Bihar and Others
Patna High Court · (2003) 4 PLJR 323
Bihar Civil Services (Classification, Control and Appeal) Rules, 1994 — Rule 49A(2), 49A(5)
High Courts26 Aug 2003
Vidaya Nand Singh Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 411
High Courts26 Aug 2003Dismissed
Ram Bachan Prasad Vs State of Bihar
Patna High Court · (2003) 4 PLJR 803
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 222Evidence Act, 1872 — Section 6
High Courts26 Aug 2003Allowed
Rajendra Singh Vs The Bihar State Electricity Board and Others
Patna High Court · (2003) 4 PLJR 547
Bihar Pension Rules, 1950 — Rule 139, 43
High Courts26 Aug 2003Dismissed
Radhey Shyam Pandey Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 337
Civil Services (Classification, Control and Appeal) Rules — Rule 45, 55, 56
High Courts26 Aug 2003Allowed
Kishore Kumar Munna Vs The State of Bihar and Others
Patna High Court · (2003) 08 PAT CK 0005
High Courts25 Aug 2003Dismissed
Suresh Chandra Mookerji Vs State of Bihar
Patna High Court · (2003) 08 PAT CK 0114
High Courts25 Aug 2003Dismissed
Brij Kishore Yadav Vs Union of India (UOI) and Others
Patna High Court · (2003) 08 PAT CK 0109
High Courts25 Aug 2003Partly Allowed
Abdul Wahid alias Jhunna Mian Vs The State of Bihar and Others
Patna High Court · (2004) 2 RCR(Criminal) 215
High Courts25 Aug 2003Dismissed
Subhash Kumar Verma Vs United Bank of India and Others
Patna High Court · (2003) 3 BLJR 1875
High Courts25 Aug 2003Dismissed
Avtar Singh and Others Vs The State Bank of India and Others
Patna High Court · (2003) 4 PLJR 765
High Courts22 Aug 2003Dismissed
Jitendra Kumar @ Jitendra Dhiman Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 1868 : (2003) 4 PLJR 523
High Courts22 Aug 2003Dismissed
Sri Ram Krishna Cold Storage and Ice Factory Pvt. Ltd. Vs State Bank of India and Others
Patna High Court · (2003) 08 PAT CK 0082
High Courts22 Aug 2003Allowed
Ram Subhag Singh, Ram Briksha Singh, Sidhnath Singh and Jai Ram Singh Vs The State of Bihar
Patna High Court · (2003) 4 PLJR 291
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 148, 149, 151, 302, 307
High Courts22 Aug 2003Dismissed
Bakarganj Machhua Swablambi Sahkari Samiti Ltd. Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 606
High Courts22 Aug 2003Dismissed
Adarsh Rice Mill and Others Vs State of Bihar and Others
Patna High Court · (2003) 08 PAT CK 0051
High Courts21 Aug 2003Dismissed
Shri Raj Kumar Raghawendra Prasad Narain Singh @ Radhvendra Prasad Narain Singh and Others Vs Ashiana Land Developments and Projects Private Limited and Others
Patna High Court · (2003) 08 PAT CK 0081
High Courts21 Aug 2003Allowed
Dr. Cosmos John Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 1734 : (2003) 4 PLJR 101