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Patna High Court judgments

53,217 judgments · page 1,409 of 2,661

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High Courts29 Jan 2004Allowed

Ram Vilash Ram and Another Vs State of Bihar and Others

Patna High Court · (2004) 1 BLJR 379 : (2004) 2 PLJR 149

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High Courts29 Jan 2004Allowed

Uday Pratap Singh Vs The State of Bihar and Others

Patna High Court · (2004) 1 PLJR 689

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High Courts28 Jan 2004Allowed

Ram Udar Rai Vs Ram Chandra Rai and Another

Patna High Court · (2004) 01 PAT CK 0003

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High Courts27 Jan 2004Dismissed

Bihar State + 2 Lecturers Association and Others Vs State of Bihar and Others

Patna High Court · (2004) 1 BLJR 390 : (2004) 3 PLJR 398

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High Courts27 Jan 2004

Rama Nand Pandit Vs State of Bihar and Others

Patna High Court · (2004) 1 BLJR 384 : (2004) 3 PLJR 181

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High Courts27 Jan 2004Dismissed

Md. Ayub Vs State of Bihar and Others

Patna High Court · (2004) 01 PAT CK 0049

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High Courts27 Jan 2004

Shankar Sah Vs The State of Bihar and Another

Patna High Court · (2004) 2 PLJR 193

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High Courts23 Jan 2004Dismissed

Ashok Kumar Singh Vs The State of Bihar and Others

Patna High Court · (2004) 4 PLJR 103

Constitution of India, 1950 — Article 19, 21
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High Courts23 Jan 2004Allowed

Yaspal Kumar and Others Vs State of Bihar and Others

Patna High Court · (2004) 1 PLJR 683

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 15(1), 45B
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High Courts23 Jan 2004Allowed

Umesh Chandra Prasad Vs State of Bihar and Others

Patna High Court · (2004) 1 BLJR 317 : (2004) 4 PLJR 404

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High Courts23 Jan 2004

Manoj Kumar Choudhary Vs State of Bihar and Others

Patna High Court · (2004) 1 BLJR 778 : (2004) 2 PLJR 106

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High Courts23 Jan 2004

Durga Hotel Complex Vs Reserve Bank of India and Others State Bank of India Vs Durga Hotel Complex

Patna High Court · (2005) 1 BC 362 : (2004) 1 BLJR 279 : (2004) 2 PLJR 441

Banking Regulation Act, 1949 — Section 19, 35A
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High Courts23 Jan 2004Dismissed

Dhananjay Yadav Vs The State of Bihar and Others

Patna High Court · (2006) 3 PLJR 290

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High Courts23 Jan 2004

Oriental Insurance Co. Ltd. Vs Jhaman Mian and Others

Patna High Court · (2004) 01 PAT CK 0020

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High Courts23 Jan 2004Allowed

Guddu Mian @ Ashrar Ahmad Vs The State of Bihar

Patna High Court · (2004) PLJR 1003

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 302
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High Courts22 Jan 2004Allowed

Garib Singh Vs The State of Bihar

Patna High Court · (2004) CriLJ 2644 : (2004) 3 PLJR 110

Penal Code, 1860 (IPC) — Section 300
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High Courts22 Jan 2004Dismissed

Navin Singh and Another Vs State of Bihar and Others

Patna High Court · (2004) 1 BLJR 385 : (2004) 1 PLJR 524

Bihar Stamp (Prevention of under Valuation of Instruments) Rules, 1995 — Rule 5
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High Courts22 Jan 2004Dismissed

Bihar Co-operative Sugar Factories Federation Limited Vs State of Bihar and Another

Patna High Court · (2004) 1 PLJR 664

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High Courts22 Jan 2004Allowed

Suresh Prasad Jaiswal and Another Vs State of Bihar and Others

Patna High Court · (2004) 01 PAT CK 0036

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High Courts22 Jan 2004

Gulab Sah Vs The State of Bihar and Others

Patna High Court · (2004) 3 PLJR 92

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