High Courts10 Feb 2004Allowed
The State of Jharkhand and Others Vs Bihar State Forest Development Corporation and Others
Patna High Court · (2004) 2 BLJR 1362 : (2004) 2 PLJR 271
Companies Act, 1956 — Section 617
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,407 of 2,661
High Courts10 Feb 2004
Bhagwan Ram Vs State of Bihar and Others
Patna High Court · (2004) 2 PLJR 791
Constitution of India, 1950 — Article 14, 16Public Works Department Code — Rule 59
High Courts10 Feb 2004Allowed
Jai Prakash Sharma Vs State of Bihar and Others
Patna High Court · (2004) 2 PLJR 775
High Courts09 Feb 2004Dismissed
Rajesh Kumar Singh @ Dipu Singh Vs The State of Bihar and Another
Patna High Court · (2004) 3 PLJR 167
High Courts09 Feb 2004Dismissed
Meena Devi Vs The State of Bihar
Patna High Court · (2004) 3 PLJR 462
Penal Code, 1860 (IPC) — Section 34, 366A, 376
High Courts09 Feb 2004Allowed
Raj Nath Rai Vs State of Bihar and Others
Patna High Court · (2004) 2 PLJR 209
Bihar Service Code, 1952 — Rule 76
High Courts09 Feb 2004Allowed
Khurshid Akram Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 828
High Courts06 Feb 2004Allowed
Shankar Yadav Vs The State of Bihar
Patna High Court · (2004) 2 PLJR 351
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 18, 22, 27
High Courts06 Feb 2004Dismissed
Bihar School Examination Board Vs Kanhaiya Kumar Singh and Others
Patna High Court · (2004) 3 PLJR 312
High Courts06 Feb 2004
Bihar State Electricity Board and Others Vs Brij Mohan Prasad and Others
Patna High Court · (2004) 02 PAT CK 0049
High Courts06 Feb 2004
Dr. (Mrs.) Shahida Hasan Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 567
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(3)
High Courts06 Feb 2004Dismissed
Bihar Combined Entrance Competitive Exam. Board Vs Dr. Samir Ranjan and Others
Patna High Court · (2004) 2 PLJR 204
Bihar Reservation Act, 2003 — Section 4(2)
High Courts06 Feb 2004Dismissed
Bromeshwar Prasad, Kawal Devi and Nilam Devi Vs The State of Bihar
Patna High Court · (2004) 3 PLJR 242
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts05 Feb 2004
Sanjit Kumar @ Sarjeet Kumar Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 520
Constitution of India, 1950 — Article 16
High Courts05 Feb 2004
Roop Narayan Singh and Others Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 168
High Courts05 Feb 2004Dismissed
Hari Krishna Sah Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 174
Bihar State Legal Services Authority Regulations, 1998 — Regulation 20Bihar State Weaker Section Legal Aid Act, 1983 — Section 17, 19, 21, 21(1)Court Fees Act, 1870 — Section 35
High Courts05 Feb 2004Dismissed
Rakesh Kumar Miloo, Anil Kumar Singh and Governing Body of Patliputra Inter College Vs State of Bihar and Others Ramji Prasad Vs Bihar Intermediate Education Council and Others
Patna High Court · (2004) 1 BLJR 554 : (2004) 2 PLJR 320
Bihar Intermediate Education Council Act, 1992 — Section 42(2)
High Courts05 Feb 2004
Mamta Kumari Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 357
High Courts05 Feb 2004
Jai Muni Pandey Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 750
High Courts05 Feb 2004Allowed
Dablu @ Manish Kumar Vs State of Bihar
Patna High Court · (2004) 02 PAT CK 0047