High Courts23 Nov 2004Dismissed
Dinesh Rajak Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 8
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,361 of 2,661
High Courts23 Nov 2004Allowed
Uday Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2004) 11 PAT CK 0059
High Courts23 Nov 2004Allowed
Birendra Singh "Prabhakar" Vs State of Bihar and Others
Patna High Court · (2004) 11 PAT CK 0045
High Courts23 Nov 2004Dismissed
Durga Hotel Complex Vs The Reserve Bank of India and Others
Patna High Court · AIR 2005 Patna 126 : (2005) 1 PLJR 51
Banking Regulation Act, 1949 — Section 35ARecovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18, 2, 31
High Courts23 Nov 2004
Jay Prakash Paswan Vs State of Bihar and Others
Patna High Court · (2004) 3 BLJR 2266 : (2005) 1 PLJR 81
High Courts23 Nov 2004Allowed
M/s Gaya Coke Company Pvt. Ltd. Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 108
High Courts22 Nov 2004
Jaganath Roy and Others Vs State of Bihar and Others
Patna High Court · (2004) 3 BLJR 2246 : (2005) 1 PLJR 87
High Courts22 Nov 2004Dismissed
Awadh Bihari Singh Vs State and Others
Patna High Court · (2005) 1 BLJR 231 : (2005) 1 PLJR 549
High Courts22 Nov 2004
Ram Naresh Singh Vs State of Bihar and Others
Patna High Court · (2005) 1 PLJR 99
Criminal Procedure Code, 1973 (CrPC) — Section 107, 112, 151
High Courts16 Nov 2004Dismissed
Dileshwar Pd. Singh @ Hitter Vs State of Bihar
Patna High Court · (2005) 1 BLJR 107
Penal Code, 1860 (IPC) — Section 395
High Courts14 Nov 2004Allowed
Gopal Prasad @ Gopal Sao and Others Vs State of Bihar
Patna High Court · (2004) 11 PAT CK 0014
High Courts11 Nov 2004Dismissed
Arvind Kumar Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 487
Electricity (Supply) Act, 1948 — Section 42Electricity Act, 1910 — Section 12, 18, 19Telegraph Act, 1885 — Section 10, 17
High Courts11 Nov 2004Allowed
Mostt. Snehlata Prasad Vs The Chairman, B.S.E.B. and Others
Patna High Court · (2005) 1 PLJR 21
High Courts11 Nov 2004
State of Bihar Vs Chunna Rajak and Others Prabhe Yadav Vs The State of Bihar
Patna High Court · (2005) 1 PLJR 357
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 391Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 142, 147, 148, 149, 201
High Courts10 Nov 2004Dismissed
Birendra Sahani Vs The State of Bihar
Patna High Court · (2006) 2 PLJR 256
Criminal Procedure Code, 1973 (CrPC) — Section 207
High Courts10 Nov 2004
Raghav Rai Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 317
High Courts10 Nov 2004Dismissed
Suresh Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2004) 11 PAT CK 0058
High Courts10 Nov 2004Allowed
Gajendra Narayan Singh Vs The State of Bihar and Others
Patna High Court · (2004) 3 BLJR 2127 : (2005) 1 PLJR 313
Bihar Panchayat Raj Act, 1993 — Section 44(3)
High Courts10 Nov 2004Dismissed
Raj Narayan Prasad Vs State of Bihar and Others
Patna High Court · (2004) 3 BLJR 2196 : (2005) 1 PLJR 121
High Courts10 Nov 2004Allowed
Madan Thakur Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 11