High Courts27 Nov 2004Allowed
Smt. Punam Kumari Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 367
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,360 of 2,661
High Courts27 Nov 2004Allowed
Jagdamba Prasad Vs State of Bihar and Others
Patna High Court · (2005) 1 PLJR 389
High Courts27 Nov 2004Allowed
Paropkari Sharma Vs State of Bihar and Others
Patna High Court · (2005) 1 PLJR 227
High Courts25 Nov 2004
M/s Raghu Nandan Singh and Sons Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 44
High Courts25 Nov 2004
Basudeo Narain Vs State of Bihar and Others
Patna High Court · (2004) 3 BLJR 2199 : (2005) 1 PLJR 107
High Courts25 Nov 2004Dismissed
Vishwanath Kumar Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 143
High Courts25 Nov 2004Dismissed
Bihari Paswan Vs State of Bihar and Others
Patna High Court · (2005) 1 BLJR 132 : (2005) 1 PLJR 98
High Courts24 Nov 2004Allowed
Kiul Badua Chandan Command Area Development Agency and Others Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 501
Consumer Protection Act, 1986 — Section 2(1)(o), 2(b)(c)(d), 3(c)
High Courts24 Nov 2004Allowed
Arun Kumar Agrawal Vs Bihar State Food and Civil Supply Corporation and Others
Patna High Court · (2004) 11 PAT CK 0062
High Courts24 Nov 2004Dismissed
Hod Sanwata Legchar Semlet (Hor Samaj and Sanskritik Samiti) and Others Vs The State of Bihar and Others
Patna High Court · (2004) 11 PAT CK 0052
High Courts24 Nov 2004Dismissed
Gyan Murti Vs State of Bihar and Others
Patna High Court · (2004) 3 BLJR 2251 : (2005) 1 PLJR 122
Bihar State Universities Act, 1976 — Section 21(2)
High Courts24 Nov 2004Allowed
Pachkauri Ram Vs State of Bihar and Others
Patna High Court · (2004) 3 BLJR 2226 : (2005) 1 PLJR 120
Bihar Finance Rules, 1981 — Rule 74Bihar Service Code, 1952 — Rule 58
High Courts24 Nov 2004Allowed
Nand Kumar Giri and Another etc. Vs State of Bihar
Patna High Court · (2005) CriLJ 1192 : (2005) 2 PLJR 270
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145Explosive Substances Act, 1908 — Section 3, 4Penal Code, 1860 (IPC) — Section 302, 34, 420
High Courts24 Nov 2004Allowed
Dilip Kumar Bhattacharya and Others Vs State of Bihar and Others
Patna High Court · (2004) 11 PAT CK 0025
High Courts24 Nov 2004
Laisangthem Sanathomba Singh Vs The State of Bihar and Another
Patna High Court · (2005) 2 PLJR 742
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 61, 63
High Courts24 Nov 2004
Bihar State Pollution Control Board and Another Vs Hiranand Stone Works and Others
Patna High Court · (2004) 11 PAT CK 0013
High Courts24 Nov 2004Allowed
Sri Kant Sharma Vs State of Bihar and Others
Patna High Court · (2005) 1 PLJR 558
High Courts24 Nov 2004Allowed
Anil Kumar George and Another Vs State of Bihar and Others
Patna High Court · (2004) 3 BLJR 2062 : (2005) 1 PLJR 46
High Courts24 Nov 2004Allowed
M/S Samrat Laboratories Industrial Area Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 29
Bihar and Orissa Excise Act, 1915 — Section 90