High Courts16 Jan 2023Partly Allowed

Bijendra Kumar Vs Union Of India And Ors

Patna High Court · (2023) 01 PAT CK 0019

Department of Posts Gramin Dak Sevaks (Conduct and Employment) Rules, 2001 — Rule 2, 10Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 15Central Administrative Tribunal Act, 1985 — Section 19
High Courts16 Jan 2023Partly Allowed

Lalu Sharma Vs State Of Bihar

Patna High Court · (2023) 01 PAT CK 0018

Code Of Criminal Procedure, 1973 — Section 164, 374(2)Indian Penal Code, 1860 — Section 375, 376, 376(2)Protection of Children from Sexual Offences Act, 2012 — Section 3, 5, 6, 7, 8, 33(8)
High Courts11 Jan 2023Disposed Of

Tarkeshwar Pandey Vs Sahabuddin Ansari

Patna High Court · (2023) 01 PAT CK 0017

Limitation Act, 1963 — Article 58, 59, 61(a), 64, 65Code of Civil Procedure, 1908 — Order 34, Order 6 Rule 17Specific Relief Act, 1963 — Section 34
High Courts04 Jan 2023Allowed

Shyam Kumar @ Shamu Yadav Vs State Of Bihar

Patna High Court · (2023) 01 PAT CK 0001

Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(v), 14A(2)Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 307, 323, 341 386
High Courts03 Jan 2023Dismissed

Geeta Devi Vs Union Of India

Patna High Court · (2023) 01 PAT CK 0002

Railways Claims Tribunal (Procedure) Rules, 1989 — Rule 26Railways Act, 1989 — Section 123, 123(b), 123(b)(i), 123(b)(ii), 124, 124A, 125, 125(1)(a), 125(1)(b), 125(1)(c), 125(1)(d), 125(2)Indian Succession Act, 1925 — Section 306