High Courts23 Jan 2023Allowed
Daya Brajeshwar Daya Vs State Of Bihar
Patna High Court · (2023) 01 PAT CK 0051
Bihar Government Servant (Classification, Control and Appeal) Rules, 2005 — Rule 14, 17, 18, 18(3), 18(4)
COURT ARCHIVE
Patna High Court judgments
55,954 judgments · page 126 of 2,798
High Courts23 Jan 2023Disposed Of
M/S Ramsons Techologies (India) Private Limited Vs State Of Bihar
Patna High Court · (2023) 01 PAT CK 0050
Bihar Industrial Area Development Authority (Amendment) Act, 2017 — Section 6(2)(a)
High Courts23 Jan 2023Disposed Of
M/S Jan Kalyan Press Vs State Of Bihar
Patna High Court · (2023) 01 PAT CK 0049
High Courts20 Jan 2023Disposed Of
Pawan Kumar Vs State Of Bihar
Patna High Court · (2023) 01 PAT CK 0023
High Courts19 Jan 2023Disposed Of
Mukesh Kumar Vs Suman Kumari
Patna High Court · (2023) 01 PAT CK 0028
Hindu Marriage Act, 1955 — Section 13, 24, 25Evidence Act, 1872 — Section 106
High Courts19 Jan 2023Allowed
Kalyan Sah Vs Mosmat Rashmi Priya
Patna High Court · (2023) 01 PAT CK 0027
Hindu Adoption and Maintenance Act, 1956 — Section 19Code Of Criminal Procedure, 1973 — Section 125
High Courts19 Jan 2023Allowed
Nand Lal Thakur Vs State Of Bihar
Patna High Court · (2023) 01 PAT CK 0026
Constitution Of India, 1950 — Article 226Bihar Government Servants (Classification, Control and Appeal) Rules, 2005 — Rule 17, 17(3), 17(4), 18
High Courts19 Jan 2023Disposed Of
Sankalp Industries Pvt. Ltd Vs Union Of India
Patna High Court · (2023) 01 PAT CK 0025
High Courts19 Jan 2023Disposed Of
Sarv Sri Harbals A.P.S. Pvt. Ltd. Vs State Of Bihar
Patna High Court · (2023) 01 PAT CK 0024
High Courts18 Jan 2023Dismissed
Union Of India Vs State Of Bihar
Patna High Court · (2023) 01 PAT CK 0034
Constitution Of India, 1950 — Article 14, 16, 226Industrial Disputes Act, 1947 — Section 10(2A), 10(1)(d)
High Courts18 Jan 2023Disposed Of
Chairman, Madhya Bihar Gramin Bank Vs Union Of India
Patna High Court · (2023) 01 PAT CK 0033
Constitution Of India, 1950 — Article 226Prevention of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Regional Rural Banks Act, 1976 — Section 17(1), 32
High Courts18 Jan 2023Disposed Of
Sarvan Paswan @ Shravan Paswan Vs State Of Bihar
Patna High Court · (2023) 01 PAT CK 0032
Indian Penal Code, 1860 — Section 120B, 302, 394Arms Act, 1959 — Section 25(1B)(a), 26, 27, 35
High Courts18 Jan 2023Disposed Of
State Of Bihar Vs Sanjay Chandra Thakur
Patna High Court · (2023) 01 PAT CK 0031
High Courts18 Jan 2023Disposed Of
Jaswant Kumar Jyoti @ Jashwant Kumar Jyoti Vs State Of Bihar
Patna High Court · (2023) 01 PAT CK 0030
Bihar Co-operative Societies Act, 1935 — Section 41(5), 41(5)(a), 41(5)(d)
High Courts18 Jan 2023Dismissed
Bhawar Prasad (Since Deceased) Vs Jangali Devi (Since Deceased)
Patna High Court · (2023) 01 PAT CK 0029
High Courts17 Jan 2023Disposed Of
Shapoorji Pallonji And Company Pvt. Ltd Vs Bihar Urban Infrastructure Development Corporation Ltd
Patna High Court · (2023) 01 PAT CK 0041
High Courts17 Jan 2023Disposed Of
Kartik Choudhary Vs State Of Bihar
Patna High Court · (2023) 01 PAT CK 0040
High Courts17 Jan 2023Allowed
Chaturgun Prasad Vs State Of Bihar
Patna High Court · (2023) 01 PAT CK 0039
Bihar Government Servants (Classification, Control and Appeal) Rules, 2005 — Rule 18(3), 18(4)
High Courts17 Jan 2023
Suraj Kumar Singh @ Suraj Singh @ Surja Vs State Of Bihar
Patna High Court · (2023) 01 PAT CK 0038
Juvenile Justice (Care & Protection of Children) Rules, 2007 — Rule 12, 12(3)(a)(i)Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 9, 9(2), 9(3), 14, 36, 94, 94(2)Evidence Act, 1872 — Section 35
High Courts17 Jan 2023Dismissed
Rajeshwari Devi Vs State Of Bihar
Patna High Court · (2023) 01 PAT CK 0037