High Courts27 Nov 2006Allowed
Shanu Films Vs The State of Bihar and Others
Patna High Court · (2006) 11 PAT CK 0071
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,253 of 2,661
High Courts27 Nov 2006Allowed
Satish Mishra Vs State of Bihar and Others
Patna High Court · (2007) 2 PLJR 724
Criminal Procedure Code, 1973 (CrPC) — Section 4(2)Penal Code, 1860 (IPC) — Section 420
High Courts27 Nov 2006Allowed
Ratan Kumar Choudhary Vs The State of Bihar
Patna High Court · (2007) 1 PLJR 419
Essential Commodities Act, 1955 — Section 7
High Courts24 Nov 2006Dismissed
Shyam Nandan Singh Vs The State of Bihar and Another
Patna High Court · (2007) 2 PLJR 152
Criminal Procedure Code, 1973 (CrPC) — Section 205, 82, 83Penal Code, 1860 (IPC) — Section 302, 307
High Courts24 Nov 2006Allowed
Bijo Yadav and Others Vs The State of Bihar
Patna High Court · (2007) 1 PLJR 307
Criminal Procedure Code, 1973 (CrPC) — Section 144, 195, 482Penal Code, 1860 (IPC) — Section 172, 188
High Courts24 Nov 2006Allowed
Shankar Poddar and Another Vs The State of Bihar
Patna High Court · (2007) 1 PLJR 685
Penal Code, 1860 (IPC) — Section 395, 412
High Courts24 Nov 2006Dismissed
Jagdish Prasad Saraf Vs Smt. Kusmi Devi and Others
Patna High Court · AIR 2007 Patna 57 : (2007) 1 PLJR 201
Bihar Money Lenders Act, 1974 — Section 12
High Courts23 Nov 2006Dismissed
Umesh Singh Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 596
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts23 Nov 2006
M/s Oscar Security and Fire Services Vs Union of India and Others
Patna High Court · (2006) 4 PLJR 573
High Courts23 Nov 2006Allowed
Pramod Bhashin Vs The State of Bihar and Another
Patna High Court · (2007) 4 PLJR 648
Criminal Procedure Code, 1973 (CrPC) — Section 205Penal Code, 1860 (IPC) — Section 120B, 409, 471
High Courts23 Nov 2006Dismissed
Surang Lal Yadav and Another Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 267
Criminal Procedure Code, 1973 (CrPC) — Section 145, 313Penal Code, 1860 (IPC) — Section 141, 142, 147, 149, 302
High Courts23 Nov 2006
Rameshwara Jute Mills Vs The State of Bihar and Others
Patna High Court · (2006) 11 PAT CK 0075
High Courts23 Nov 2006Dismissed
Kaklesh Kumar Vs State of Bihar and Others
Patna High Court · (2007) 1 PLJR 145
Constitution of India, 1950 — Article 14, 16
High Courts23 Nov 2006Dismissed
Hot Mix Plant Contractors'' Association Vs The State of Bihar
Patna High Court · (2006) 4 PLJR 584
High Courts22 Nov 2006Allowed
Dinesh Singh @ Ramashray Singh Vs State of Bihar
Patna High Court · (2007) 1 PLJR 756
Criminal Procedure Code, 1973 (CrPC) — Section 262, 262, 263, 263, 264Essential Commodities Act, 1955 — Section 7
High Courts22 Nov 2006
The State of Bihar and Others Vs Bipin Prasad Singh
Patna High Court · (2007) 1 PLJR 351
Constitution of India, 1950 — Article 14, 16, 21A, 226
High Courts22 Nov 2006Dismissed
The State of Bihar and The Director Secondary Education, Govt. of Bihar Vs Anita Kumari and Vidhyalaya Seva Board
Patna High Court · (2007) 1 BLJR 280 : (2007) 1 PLJR 51
High Courts22 Nov 2006
M/s Sidharth Construction and Trading Private Limited, Kolkata Vs The Union of India and Others
Patna High Court · (2007) 1 PLJR 280
Arbitration Act, 1940 — Section 20Arbitration and Conciliation Act, 1996 — Section 11
High Courts22 Nov 2006Allowed
The State of Bihar and Others Vs Ram Harsh Das and Others
Patna High Court · (2007) 1 PLJR 521