High Courts04 Dec 2006Allowed
Kapil Shah @ Kapil Deo Prasad Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 599
Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Penal Code, 1860 (IPC) — Section 406
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,251 of 2,661
High Courts04 Dec 2006Allowed
Rabindra Nath Singh Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 692
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 482
High Courts04 Dec 2006Dismissed
Krishna Prasad Sinha and Another Vs Vikash Singh and Others
Patna High Court · AIR 2007 Patna 112 : (2007) 1 PLJR 456
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 6Specific Relief Act, 1963 — Section 6
High Courts04 Dec 2006Allowed
Ram Ekbal Chaudhary Vs The State of Bihar and Another
Patna High Court · (2007) 2 PLJR 168
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts04 Dec 2006Dismissed
Anil Ritolia @ A.K. Ritolia and Another Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 255
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 34, 384, 420, 427
High Courts04 Dec 2006Dismissed
Union of India and Others Vs M/s Harpal Das Madhyani and Another
Patna High Court · (2007) 1 PLJR 225
Arbitration Act, 1940 — Section 34
High Courts01 Dec 2006Allowed
Nand Kishore Das and Others Vs The State of Bihar
Patna High Court · (2007) 2 PLJR 344
Penal Code, 1860 (IPC) — Section 147, 148, 307
High Courts01 Dec 2006Dismissed
Baidya Nath Singh @ Baijnath Singh Vs Union of India (UOI)
Patna High Court · (2006) 12 PAT CK 0089
High Courts01 Dec 2006
Aditya Narayan Mishra Vs The State of Bihar and Others
Patna High Court · (2007) 1 BLJR 569 : (2007) 1 PLJR 228
High Courts01 Dec 2006Allowed
Rit Lal Khatway Vs The State of Bihar
Patna High Court · (2006) 12 PAT CK 0074
High Courts01 Dec 2006Dismissed
Jageshwar Rai Vs The State of Bihar and Others
Patna High Court · (2006) 12 PAT CK 0063
High Courts01 Dec 2006Allowed
Sushil Kumar Sinha Vs Bihar State Finance Corporation and Others
Patna High Court · (2007) 1 BLJR 489 : (2007) 3 PLJR 499
High Courts01 Dec 2006Dismissed
Baidyanath Bhagat and Others Vs Kamaldeo Bhagat and Others
Patna High Court · (2007) 1 PLJR 224
Limitation Act, 1963 — Section 5
High Courts01 Dec 2006
Amerika Prasad Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 501
High Courts30 Nov 2006Allowed
The Divisional Manager, Oriental Insurance Co. Ltd. Vs Smt. Sanyogita Devi and Others
Patna High Court · (2007) 2 PLJR 400
Motor Vehicles Act, 1988 — Section 163A
High Courts30 Nov 2006Dismissed
The State of Bihar and Others Vs Bihar Veterinary Association and Others
Patna High Court · (2007) 4 PLJR 54
High Courts30 Nov 2006Allowed
Hriday Ranjan Prasad and Others Vs Sarayug Mahato and Others
Patna High Court · (2006) 11 PAT CK 0128
High Courts30 Nov 2006Allowed
Maral Fashions (A Division of Maral Overseas Ltd.) Vs State of Bihar and Another
Patna High Court · (2006) 11 PAT CK 0073
High Courts30 Nov 2006
Rakesh Agarwal and Others Vs The State of Bihar and Another
Patna High Court · (2006) 11 PAT CK 0070
High Courts30 Nov 2006
Shailendra Kumar Verma @ Shailenclra Prasad Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 290
Constitution of India, 1950 — Article 14, 16, 226