High Courts22 May 2007Dismissed
Shri Udai Narain Singh Vs Shri Ramji Sharma and Others
Patna High Court · (2007) 4 PLJR 8
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 1
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,202 of 2,661
High Courts22 May 2007Allowed
Pushpa Tekriwal @ Shakuntala Devi and Another Vs State of Bihar and Another
Patna High Court · (2007) 4 PLJR 298
Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts22 May 2007Allowed
The State of Bihar and Others Vs Sheikh Mohammad
Patna High Court · (2007) 2 BLJR 2144 : (2007) PLJR 137 Supp
High Courts21 May 2007
Vijayendra Kumar Vs The Food Corporation of India and Others
Patna High Court · (2007) PLJR 155
High Courts21 May 2007Allowed
Umesh Chandra Chaudhary Vs State of Bihar and Others
Patna High Court · (2008) 1 PLJR 693
High Courts21 May 2007Allowed
Sanjay Singh @ Sanjay Kr. Singh Vs Sharda Devi Tibrewal @ Tekribal and Others
Patna High Court · (2007) 4 PLJR 9
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts21 May 2007Allowed
Suresh Pd. Singh Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 519
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10, 10(3), 35, 9, 9AConstitution of India, 1950 — Article 226
High Courts21 May 2007Dismissed
Dr. A.A. Mallick and Another Vs State of Bihar and Others
Patna High Court · (2007) 3 PLJR 321
Bihar Pension Rules, 1950 — Rule 43(b)
High Courts21 May 2007
Rajesh Roushan and Another Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 688
High Courts21 May 2007Allowed
Arjun Mishra Vs The Bihar School Examination Board and Others
Patna High Court · (2007) 2 BLJR 2376 : (2007) 3 PLJR 700
Bihar Pension Rules, 1950 — Rule 43
High Courts21 May 2007
Bihar State Electricity Board Vs Sharda Prasad Sinha and Others
Patna High Court · (2007) 2 BLJR 2972
Bihar Pension Rules, 1950 — Rule 139, 43, 55Civil Services (Classification, Control and Appeal) Rules — Rule 55, 56
High Courts21 May 2007
Md. Salauddin and Others Vs The State and Others
Patna High Court · (2007) 3 PLJR 548
Constitution of India, 1950 — Article 14, 16
High Courts21 May 2007Allowed
Smt. Sudha Rani Ghose and Another Vs The State of Bihar
Patna High Court · (2007) PLJR 10
Dowry Prohibition Act, 1961 — Section 2, 4Evidence Act, 1872 — Section 113A, 4Penal Code, 1860 (IPC) — Section 302, 304B, 304B, 316, 34
High Courts18 May 2007Allowed
Banwari Singh Yadav and Others Vs State and Others
Patna High Court · (2007) PLJR 663
High Courts18 May 2007Allowed
Smt. Ram Dulari Devi Vs State of Bihar and Others
Patna High Court · (2007) PLJR 380
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts18 May 2007Dismissed
The Branch Manager, National Insurance Co. Ltd. Vs Kameshwar Singh and Others
Patna High Court · (2007) 3 PLJR 314
Motor Vehicles Act, 1988 — Section 149(2)
High Courts18 May 2007Allowed
Smt. Savitri Devi and Others Vs State of Bihar and Others
Patna High Court · (2007) 2 BLJR 2648
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 45B
High Courts18 May 2007
Bihar Intermediate Education Council and Others Vs Girish Prasad Sinha
Patna High Court · (2007) 3 PLJR 352
High Courts18 May 2007Allowed
Brahamdeo Singh Vs The State of Bihar and Others
Patna High Court · (2007) 05 PAT CK 0078
High Courts18 May 2007Dismissed
Mohammad Hussain Vs Syed Md. Jalaluddin and Others
Patna High Court · (2007) 4 PLJR 144
Evidence Act, 1872 — Section 93, 94