High Courts25 May 2007Dismissed
Mir Manjar Hussain @ Manjar Hussain Vs The State of Bihar and Another
Patna High Court · (2007) 4 PLJR 806
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 120B, 307, 308
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,201 of 2,661
High Courts25 May 2007
Master Vedant Dhari Sinha Vs The State of Bihar and Others
Patna High Court · (2007) 05 PAT CK 0068
High Courts25 May 2007Allowed
Smt. Urmila Devi and Others Vs State and Others
Patna High Court · (2007) 3 PLJR 734
Stamp Act, 1899 — Section 2
High Courts25 May 2007
Helal Ahmad Vs The State Bank of India and Others
Patna High Court · (2007) 3 PLJR 370
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 2, Order 38 Rule 3, Order 38 Rule 6, Order 43 Rule 1(a)
High Courts25 May 2007Dismissed
Ramanand Prasad Singh Vs The State of Bihar and Another
Patna High Court · (2007) PLJR 1055
Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 120(A), 120B
High Courts24 May 2007
Baidya Nath Yadav and Others Vs The State and Others
Patna High Court · (2008) 3 PLJR 331
High Courts24 May 2007Dismissed
Sk. Safayat and Others Vs The State of Bihar
Patna High Court · (2007) PLJR 517
Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 323, 324
High Courts24 May 2007Allowed
Sanjay Kumar Jha Vs Premsheela Devi
Patna High Court · (2007) 4 PLJR 125
Hindu Marriage Act, 1955 — Section 13, 24
High Courts24 May 2007Allowed
Dhajju Rajak Vs The State and Others
Patna High Court · (2007) 4 PLJR 352
High Courts24 May 2007Allowed
Ishwar Dayal Vs The Union of India (UOI) and Others
Patna High Court · (2007) 2 BLJR 2147 : (2007) PLJR 101 Supp
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226
High Courts24 May 2007Allowed
Pandey Jagdishwar Prasad Vs The State of Bihar and Others
Patna High Court · (2007) 05 PAT CK 0018
High Courts23 May 2007Dismissed
Vijay Shanker Pathak Vs The State of Bihar and Others
Patna High Court · (2007) 05 PAT CK 0107
High Courts23 May 2007Dismissed
State of Bihar Vs Radhey Shyam Agrawal and Others
Patna High Court · (2007) 4 PLJR 622
Essential Commodities Act, 1955 — Section 7
High Courts23 May 2007Allowed
Kameshwar Yadav and Others Vs The State of Bihar
Patna High Court · (2007) 05 PAT CK 0093
Penal Code, 1860 (IPC) — Section 148, 149, 307, 341, 380
High Courts23 May 2007Dismissed
State of Bihar Vs Rukmini Devi and Others
Patna High Court · (2007) CriLJ 3685 : (2007) 4 PLJR 751
Penal Code, 1860 (IPC) — Section 323, 34, 341
High Courts23 May 2007Allowed
Shankar Narayan Singh Vs State of Bihar
Patna High Court · (2007) 3 PLJR 740
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(3), 15, 15(1)
High Courts23 May 2007Allowed
Mithilesh Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 372
High Courts22 May 2007Dismissed
Ramanuj Singh Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 542 : (2007) PLJR 429 Supp
Constitution of India, 1950 — Article 226
High Courts22 May 2007Allowed
Madhu Sinha Vs State of Bihar and Others
Patna High Court · (2007) 115 FLR 408 : (2007) 3 PLJR 547
High Courts22 May 2007
Sunil Kumar Gupta Vs The Union of India (UOI) and Others
Patna High Court · (2007) 05 PAT CK 0071