High Courts06 Jul 2007
Suresh Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 307
Public Demands Recovery Act — Section 3(6), 7
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,198 of 2,661
High Courts06 Jul 2007Allowed
M/s Prasad Brothers thro. Chandeshwar Prasad Vs State of Bihar and Another
Patna High Court · (2007) 4 PLJR 524
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts05 Jul 2007Dismissed
Faudi Mukhiya Vs State of Bihar
Patna High Court · (2007) PLJR 679
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(A), 20(B)
High Courts05 Jul 2007Allowed
Paras Nath Mishra Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 265
High Courts05 Jul 2007Allowed
Bibi Mahpaarah Khatoon Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 1
Waqf Act, 1995 — Section 13, 14, 17, 27, 32
High Courts05 Jul 2007Allowed
Ramashish Yadav and Others Vs The State of Bihar
Patna High Court · (2007) PLJR 711
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 149, 302, 34, 379
High Courts04 Jul 2007Dismissed
Naseemuddin and Another Vs The State of Bihar
Patna High Court · (2007) 4 PLJR 679
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 201, 392
High Courts04 Jul 2007Allowed
Anil Kumar Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 511
High Courts04 Jul 2007Allowed
Bihar State Electricity Board and Others Vs Ram Kumar Bharti @ R.K. Bharti and Others Ram Binod Singh, Shabbir Alam, Sri Dineshwar Prasad Singh and Mostt. Indu Devi Vs The Bihar State Electricity Board and Others Shree Nandan Prasad, Braj Kishore Tiwari, Smt. Malti Devi and Krishna Mohan Prasad Vs The State of Bihar and Others
Patna High Court · (2007) 07 PAT CK 0100
High Courts04 Jul 2007Allowed
Dr. Kanti Sinha Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 842
High Courts04 Jul 2007Allowed
Parmanand Sinha Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 117
High Courts04 Jul 2007Allowed
Shiva Nath Ram Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 379
High Courts04 Jul 2007Allowed
Sami Prasad Chaurasia and Others Vs The State of Bihar and Another
Patna High Court · (2007) PLJR 296
Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 11, 13(1)(a)Penal Code, 1860 (IPC) — Section 323, 498A
High Courts04 Jul 2007
Yogendra Singh Vs Union of India
Patna High Court · (2007) PLJR 950
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 23
High Courts03 Jul 2007Allowed
Vijay Kumar Chaudhary Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 167
Bihar Service Code, 1952 — Rule 74(b)(ii)
High Courts03 Jul 2007Dismissed
NIIT Ltd. Vs Bihar State Electronics Development Corpn. Ltd. and Others
Patna High Court · (2007) 3 PLJR 438
Companies Act, 1956 — Section 1, 2, 3, 4
High Courts03 Jul 2007Allowed
Mahtab Devi Vs Narayan Sao and Others
Patna High Court · (2007) 07 PAT CK 0150
High Courts03 Jul 2007Dismissed
Chandra Mohan Singh Vs State of Bihar
Patna High Court · (2007) 07 PAT CK 0121
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 149, 307, 323, 324, 379
High Courts03 Jul 2007Allowed
Vijai Kumar Vs Smt. Kiran Devi and Others
Patna High Court · (2007) 07 PAT CK 0119
High Courts03 Jul 2007Allowed
Shiv Nandan Prasad Vs The State of Bihar
Patna High Court · (2007) 2 BLJR 2638 : (2007) PLJR 297 Supp
Bihar Trade Articles (Licences Unification) Order, 1984 — Order 198Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7