High Courts11 Jul 2007Dismissed
Kitti Mahto @ Narayan Mahto Vs Deep Chand Mahto and Others
Patna High Court · (2007) PLJR 149
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,196 of 2,661
High Courts11 Jul 2007Allowed
Mumtaz Begum and Another Vs Ram Chandra Mukhiya and Another
Patna High Court · (2007) PLJR 133
Motor Vehicles Act, 1988 — Section 92(a)
High Courts11 Jul 2007
M/s. J.P. Construction Vs State of Bihar and Others
Patna High Court · (2007) PLJR 276
High Courts11 Jul 2007Allowed
Gita Devi Budhia and Others Vs The State of Bihar and Another
Patna High Court · (2008) 1 PLJR 422
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 420
High Courts11 Jul 2007Allowed
Baleshwar Singh @ Balkeshwar Singh Vs Smt. Shanti Kumari
Patna High Court · (2007) 07 PAT CK 0139
High Courts11 Jul 2007Allowed
Ram Kumari Devi Vs The State of Bihar
Patna High Court · (2007) 2 BLJR 2631 : (2007) 4 PLJR 754
Penal Code, 1860 (IPC) — Section 302, 328, 34, 438(2), 498A
High Courts11 Jul 2007Allowed
Anandi Bhagat Vs Additional Member, Board of Revenue and Others
Patna High Court · (2007) PLJR 134 Supp
Constitution of India, 1950 — Article 226, 227
High Courts11 Jul 2007Allowed
Bachcha Rai Vs The State of Bihar and Another
Patna High Court · (2007) 4 PLJR 299
Criminal Procedure Code, 1973 (CrPC) — Section 202, 255Penal Code, 1860 (IPC) — Section 379, 500
High Courts11 Jul 2007
The Principal, D.A.V. Public School, B.S.E.B. Colony, New Punaichak Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 808
Constitution of India, 1950 — Article 12, 226
High Courts11 Jul 2007Allowed
Bal Krishna Pachisia and Another Vs The State of Bihar and Another
Patna High Court · (2008) 1 PLJR 417
Criminal Procedure Code, 1973 (CrPC) — Section 202, 406, 420, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420
High Courts11 Jul 2007
Mohammad Jahangir @ Mohamad Jahagir Alam Vs Sajda Khatoon and Others
Patna High Court · (2007) 4 PLJR 100
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 1
High Courts11 Jul 2007Allowed
Saheb Dayal Singh Vs State of Bihar and Others
Patna High Court · (2007) PLJR 279
High Courts11 Jul 2007Allowed
Bihar Veterinary Association and Others Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 211
High Courts10 Jul 2007Allowed
Naushi Tabassum Vs The Vice-Chancellor, Magadh University, Bodh Gaya and Others
Patna High Court · (2008) 1 PLJR 119
High Courts10 Jul 2007Dismissed
All Bihar Madarsa Teachers Association and Another Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 776
Constitution of India, 1950 — Article 30
High Courts10 Jul 2007Dismissed
Dr. (Mrs.) Renuka Sharma Vs The Bihar Public Service Commission and Others
Patna High Court · (2007) 4 PLJR 762
Bihar State Universities Act, 1976 — Section 2(c), 2(f), 2(i)
High Courts10 Jul 2007
Bal Krishna Tiwari Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 393
High Courts10 Jul 2007Dismissed
Sudheshwar Prasad Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 152
Constitution of India, 1950 — Article 14, 16, 226, 311
High Courts10 Jul 2007Allowed
Uttam Kumar and Another Vs The State of Bihar and Another
Patna High Court · (2007) 4 PLJR 218
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts10 Jul 2007Dismissed
Sanjay Singh Vs State of Bihar
Patna High Court · (2007) 07 PAT CK 0064