High Courts21 Jan 2008
Sandeep Kumar Bhagat and Another Vs State of Bihar
Patna High Court · (2008) 3 PLJR 287
Criminal Procedure Code, 1973 (CrPC) — Section 468, 469, 482Penal Code, 1860 (IPC) — Section 323, 448
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,157 of 2,661
High Courts21 Jan 2008Dismissed
The Chief Post Master General, Bihar, Patna Vs Nirbhay Kumar and Others
Patna High Court · (2008) 3 PLJR 344
Constitution of India, 1950 — Article 311
High Courts21 Jan 2008Dismissed
Bibhisan Das and Others Vs The State of Bihar
Patna High Court · (2009) 1 PLJR 368
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 307, 341, 342, 498A, 504
High Courts21 Jan 2008Allowed
Suggi Devi and Others Vs State of Bihar and Others
Patna High Court · AIR 2008 Patna 75 : (2008) 2 PLJR 140
High Courts18 Jan 2008
Shashi Bhushan Prasad Vs State of Bihar and Others
Patna High Court · (2008) 3 PLJR 328
High Courts18 Jan 2008Dismissed
Brij Mohan Prasad Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 25
Chotanagpur Tenancy Act, 1908 — Section 234
High Courts18 Jan 2008Dismissed
Upendra Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 578
Constitution of India, 1950 — Article 226
High Courts18 Jan 2008Allowed
Prabha Kumari Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 219
High Courts18 Jan 2008Dismissed
Shambhu Kumar and Rajesh Kumar Vs State of Bihar
Patna High Court · (2008) 56 BLJR 1512
Customs Act, 1962 — Section 110, 114Penal Code, 1860 (IPC) — Section 34, 420, 489, 489A, 489B
High Courts18 Jan 2008
Baldeo Sah and Purni Devi Vs State of Bihar
Patna High Court · (2008) 56 BLJR 1441 : (2008) 2 PLJR 611
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts18 Jan 2008
Murarai Prasad and Others Vs Indu Devi and Others
Patna High Court · AIR 2008 Patna 54 : (2008) 1 PLJR 769
High Courts18 Jan 2008Allowed
Ashraf Hussain Vs Bibi Nayeema Khatoon and Others
Patna High Court · (2008) 2 PLJR 398
High Courts18 Jan 2008Dismissed
Gyan Ranjan and Another Vs Secretary Bihar State Staff Selection Commission and Another Mohan Kumar Vs State of Bihar and Others
Patna High Court · (2008) 1 PLJR 588
High Courts18 Jan 2008
Advocates Association, P.H.C. Vs The Union of India and Others
Patna High Court · (2008) 3 PLJR 525
High Courts17 Jan 2008Dismissed
Arun Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 789
High Courts17 Jan 2008Dismissed
Ram Bahadur Mahto and Others Vs The State of Bihar
Patna High Court · (2009) 2 PLJR 691
Explosive Substances Act, 1908 — Section 4Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 324
High Courts17 Jan 2008Allowed
Chandreshwar Singh @ Chandrash Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 138
Bihar Privileged Persons Homestead Tenancy Act, 1947 — Section 18, 2(i), 21Constitution of India, 1950 — Article 226
High Courts17 Jan 2008Dismissed
Mithileshwar Mishra Vs The State of Bihar and Others
Patna High Court · (2008) 56 BLJR 1381
Bihar Non-Government Elementary School (Taking Over of Control) Act, 1976 — Section 3, 4
High Courts17 Jan 2008Allowed
Sudama Bhagat and Others Vs State of Bihar and Another
Patna High Court · (2008) 01 PAT CK 0089
High Courts17 Jan 2008Dismissed
Suresh Singh @ Harami and Others Vs State of Bihar and Another
Patna High Court · (2008) 01 PAT CK 0088