COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 1,156 of 2,661

High Courts22 Jan 2008Allowed

Prachi Exim India Ltd. and Others Vs State Bank of India and Others

Patna High Court · AIR 2008 Patna 92 : (2008) 1 PLJR 585

General Clauses Act, 1897 — Section 27Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 2, 34

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High Courts22 Jan 2008Allowed

Ashok Kumar Singh Vs The State of Bihar and Another

Patna High Court · (2008) 56 BLJR 1529

Criminal Procedure Code, 1973 (CrPC) — Section 203, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406, 420

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High Courts22 Jan 2008Allowed

Raj Kumar Lal Vs State of Bihar and Another

Patna High Court · (2008) 56 BLJR 1119 : (2008) 2 PLJR 620

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420

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High Courts22 Jan 2008Allowed

Ram Nandan Poddar and Another Vs Laxmi Prasad Sah and Others

Patna High Court · (2008) 2 PLJR 27

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 8 Rule 1

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High Courts22 Jan 2008Partly Allowed

Nandu Sharma Vs State of Bihar

Patna High Court · (2008) 01 PAT CK 0004

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High Courts21 Jan 2008Allowed

Arti Devi Vs Santosh Kumar

Patna High Court · (2009) 1 PLJR 33

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High Courts21 Jan 2008Dismissed

Trigun Chand Thakur Vs The State of Bihar and Others

Patna High Court · (2008) 2 PLJR 718

Constitution of India, 1950 — Article 12

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High Courts21 Jan 2008Allowed

Dr. Ramesh Chandra Singh Vs The State of Bihar and Others

Patna High Court · (2008) 2 PLJR 351

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High Courts21 Jan 2008Dismissed

Smt. Shartsheela Devi and Others Vs The State of Bihar and Others

Patna High Court · (2008) 3 PLJR 358

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(2), 10(3), 11(i), 15(i)

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High Courts21 Jan 2008Dismissed

Vikash Chandra @ Guddu Baba Vs The Union of India and Others

Patna High Court · (2008) 2 PLJR 127

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High Courts21 Jan 2008

Binay Kumar Sharma @ Binay Sharma Vs The State of Bihar and Others

Patna High Court · (2008) 3 PLJR 30

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High Courts21 Jan 2008Dismissed

Janeshwar Singh Vs State of Bihar

Patna High Court · (2008) 3 PLJR 28

Criminal Procedure Code, 1973 (CrPC) — Section 173, 190, 190(1)(c), 319, 482

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High Courts21 Jan 2008Allowed

Bank of India Vs Union of India(UOI) and Another

Patna High Court · AIR 2008 Patna 68 : (2008) 1 PLJR 797

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High Courts21 Jan 2008Dismissed

Ganesh Singh Vs The State of Bihar

Patna High Court · (2009) 4 PLJR 741

Arms Act, 1959 — Section 26, 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 326

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High Courts21 Jan 2008

Pinki Devi Vs The State of Bihar and Others

Patna High Court · (2008) 01 PAT CK 0100

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High Courts21 Jan 2008Dismissed

Bhagmati Devi Vs Anandi Devi and Others

Patna High Court · (2008) 01 PAT CK 0071

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High Courts21 Jan 2008Dismissed

Bishambhar Narayan Choudhary and Others Vs Manabendra Narayan Choudhary and Others

Patna High Court · AIR 2008 Patna 52 : (2008) 1 PLJR 766

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High Courts21 Jan 2008Dismissed

Mundar Yadav and Another Vs State of Bihar

Patna High Court · (2008) CriLJ 1876

Criminal Procedure Code, 1973 (CrPC) — Section 164, 360Penal Code, 1860 (IPC) — Section 395

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High Courts21 Jan 2008Dismissed

Tirhut Dugdh Utpadak Sahkari Sangh Ltd. and Another Vs Oriental Insurance Co. Ltd. and Another

Patna High Court · (2008) 01 PAT CK 0060

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High Courts21 Jan 2008

Niranjan Kumar Nanda Vs The State of Bihar and Others

Patna High Court · (2008) 3 PLJR 270

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