High Courts09 Jul 2009Allowed
Mr. Subejan Vs The Union of India (UOI) and Others
Patna High Court · (2009) 07 PAT CK 0115
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,056 of 2,661
High Courts09 Jul 2009
In Re: Hatwa Metals and Tubes Limited (In Liquidation)
Patna High Court · (2011) 1 PLJR 1008
High Courts08 Jul 2009Dismissed
Madhulika Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 760
Bihar Municipal Act, 2007 — Section 43
High Courts08 Jul 2009Allowed
Kamal Kishore Prasad Vs The Union of India (UOI)
Patna High Court · (2011) 7 RCR(Criminal) 984
High Courts08 Jul 2009
Eqwal Alam @ Akwal Alam @ Eqbal Alam and Another etc. Vs State of Bihar
Patna High Court · (2009) CriLJ 4171 : (2010) 1 Crimes 935 : (2010) 1 DMC 617 : (2010) 1 PLJR 355
Penal Code, 1860 (IPC) — Section 304B, 328, 34, 498A
High Courts08 Jul 2009Dismissed
Chandshwar Rai Vs The State of Bihar
Patna High Court · (2009) 07 PAT CK 0021
Bihar Co-operative Societies Act, 1935 — Section 66B
High Courts08 Jul 2009Allowed
Nitya Nand Tiwary Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 446
Bihar Co-operative Societies Act, 1935 — Section 14, 14(A), 2(1), 44AB, 44AD
High Courts07 Jul 2009Dismissed
Arvind Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 717
High Courts07 Jul 2009
Babujan Rai and Others Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 300
Bihar Tenancy Act, 1885 — Section 48D
High Courts07 Jul 2009
Hare Ram Singh Vs Mosmat Lali Devi (Wife) and Others
Patna High Court · (2009) 4 PLJR 167
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 97
High Courts06 Jul 2009Dismissed
Rajneesh Kishore Madhup Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 913
Bihar Zila Parishad Madhyamik Avam Uchchtar Madhyamik Shikchak (Employment and Service Condition) Rules, 2006 — Rule 4(a)(iii)
High Courts06 Jul 2009Allowed
Niranjan Singh Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 264
Bihar Land Reforms Act, 1950 — Section 4(hh), 5, 5(2), 6, 6(2)
High Courts06 Jul 2009Allowed
Jairam Sharma and Vijay Kumar Vs The State of Bihar and Bablu Kumar Singh @ Bablu Kumar
Patna High Court · (2011) 6 RCR(Criminal) 522
High Courts06 Jul 2009
Krishnapal Singh Raghuvanshi and Others Vs Ravindra Pratap Singh @ Rabindra Pd. Singh Raghuvanshi
Patna High Court · (2009) 4 PLJR 918
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts06 Jul 2009
Yogendra Rai and Another Vs Most. Bibi Raisa and Others
Patna High Court · (2009) 4 PLJR 916
High Courts06 Jul 2009Allowed
Vijay Narayan Sao Vs The State Information Commission and Others
Patna High Court · (2009) 4 PLJR 533
Right to Information Act, 2005 — Section 19, 20
High Courts03 Jul 2009
Anil Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 709
High Courts03 Jul 2009Dismissed
Mashharu Ram @ Mush Haru Harijan Sao Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 883
Penal Code, 1860 (IPC) — Section 376
High Courts03 Jul 2009
Anil Kumar Singh Vs State of Bihar and others
Patna High Court · (2009) 123 FLR 314
High Courts02 Jul 2009Allowed
Navin Kumar @ Nabin Kumar and Arjun Prasad Vs State of Bihar and Dharmendra Prasad
Patna High Court · (2009) 57 BLJR 2989 : (2009) 4 PLJR 68
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 182, 211, 34, 387, 392