High Courts17 Jul 2009Allowed
Toti Yadav Vs The State of Bihar
Patna High Court · (2009) 07 PAT CK 0054
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,055 of 2,661
High Courts16 Jul 2009Allowed
Sumit Verma Vs General Manager, State Bank of India and Others
Patna High Court · (2009) 07 PAT CK 0118
High Courts16 Jul 2009Dismissed
Absar Alam @ Afsar Alam Vs State of Bihar
Patna High Court · (2010) 7 RCR(Criminal) 435
High Courts16 Jul 2009
M/s. Vatsa Construction Pvt. Ltd. Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 963
Bihar Contractors Registration Rules, 2007 — Rule 11(ii), 11(k), 11(v)
High Courts16 Jul 2009Dismissed
Vijoy Prakash Vs The New India Assurance Company Limited and Others
Patna High Court · (2009) 4 PLJR 790
High Courts14 Jul 2009Dismissed
Raj Kumari Devi, Kanhya Singh, Bablu Singh and Chunchun under the Guardianship of her Mother Raj Kumari Devi Vs Mundrika Devi and Others
Patna High Court · (2009) 07 PAT CK 0081
High Courts14 Jul 2009
Murlidhar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2009) 57 BLJR 2821
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 35
High Courts14 Jul 2009Allowed
Babu Raj Paswan Vs The Union of India (UOI), Ministry of Home Affairs and Others
Patna High Court · (2009) 07 PAT CK 0026
High Courts14 Jul 2009
Krishna Mohan Jha, Secretary, Mithila Mandal Sahyog Samiti Ltd. Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 345
Bihar Land Reforms Act, 1950 — Section 4(g), 4(h)
High Courts13 Jul 2009Allowed
Richa Jaiswal and Raj Kumar Jaiswal Vs The Union of India (UOI) and Others
Patna High Court · (2009) 3 PLJR 711
High Courts10 Jul 2009
In Re: Suo Motu Contempt against V.C. and Reg. of V.K.S.U.
Patna High Court · (2009) 3 PLJR 949
High Courts10 Jul 2009Allowed
Dr. Narayan Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 236
Bihar Tenancy Act, 1885 — Section 48E, 48E(10), 48E(7)
High Courts10 Jul 2009Dismissed
Gopal Bihari @ Neeraj Kumar @ Gopal Pd. Bihari and Mahendra Sah @ Mahendra Prasad Vs The State of Bihar and Ram Chandra Prasad
Patna High Court · (2009) 57 BLJR 2985
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 120B, 302, 307, 323, 498A
High Courts10 Jul 2009
Ram Bilash Singh Vs The State of Bihar
Patna High Court · (2009) 07 PAT CK 0101
Legal Services Authorities Act, 1987 — Section 20Penal Code, 1860 (IPC) — Section 143, 379, 427
High Courts10 Jul 2009
Girja Devi Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 170
High Courts10 Jul 2009Dismissed
Andekh Yadav and Others Vs The State of Bihar and Raju Yadav
Patna High Court · (2009) 07 PAT CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 228(1)Penal Code, 1860 (IPC) — Section 144, 147, 149, 308, 323
High Courts10 Jul 2009Dismissed
Anugrah Jha Vs The State of Bihar and Others
Patna High Court · (2009) 07 PAT CK 0043
High Courts10 Jul 2009Dismissed
Laxmi Paswan Vs State of Bihar and Others
Patna High Court · (2009) 4 PLJR 47
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 482Penal Code, 1860 (IPC) — Section 120B, 323, 34, 384, 420Prevention of Corruption Act, 1988 — Section 7, 8, 9
High Courts10 Jul 2009Dismissed
Indira Gandhi Institute of Medical Sciences Vs Dr. Sunil Kumar and Others
Patna High Court · (2009) 3 PLJR 916
High Courts10 Jul 2009Allowed
Satya Narayan Prasad Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 124