High Courts06 May 2010Dismissed
Gopal Prasad Singh and Others Vs State of Bihar and Shyam Kishore Prasad
Patna High Court · (2011) 2 DMC 466
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 120(B), 406
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,008 of 2,661
High Courts06 May 2010
Dinanath Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2010) 05 PAT CK 0023
High Courts05 May 2010Allowed
M/s Godrej Sara Lee Ltd. and Another Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 69
Constitution of India, 1950 — Article 14Insecticides Act, 1968 — Section 21, 21(1), 22(2)
High Courts05 May 2010
Md. Hussaini and Others Vs Most. Bibi Amna Khatoon and Others
Patna High Court · (2010) 05 PAT CK 0060
High Courts05 May 2010Dismissed
Shiva Prasad Ram Vs The State of Bihar and Smt. Rani Devi
Patna High Court · (2011) 1 DMC 656 : (2010) 4 RCR(Criminal) 844
High Courts05 May 2010Dismissed
Gulshan Kumar Pahuja @ Gulshan Kumar Vs The State of Bihar
Patna High Court · (2011) 6 RCR(Criminal) 1080
Penal Code, 1860 (IPC) — Section 420, 465, 467Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts05 May 2010Dismissed
Minu Sinha Vs The State of Bihar and Others
Patna High Court · (2011) 4 PLJR 59
Bihar Panchayat Raj Act, 2006 — Section 70(4)
High Courts04 May 2010Dismissed
Union of India (UOI) Vs Kamal Construction and Another
Patna High Court · (2010) 05 PAT CK 0090
High Courts04 May 2010Dismissed
Radhika Devi Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 543
Constitution of India, 1950 — Article 14, 16
High Courts04 May 2010
Third Eye Communications Pvt. Ltd. Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 72
Constitution of India, 1950 — Article 243W, 243X
High Courts04 May 2010Dismissed
Rakesh Vs State of Bihar
Patna High Court · (2010) 05 PAT CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 207, 239, 482, 82, 83Penal Code, 1860 (IPC) — Section 420, 468Prevention of Food Adulteration Act, 1954 — Section 14, 20
High Courts04 May 2010Allowed
National Insurance Company Ltd. Vs Most. Sugandhi Devi and Others
Patna High Court · (2010) 05 PAT CK 0044
High Courts04 May 2010Dismissed
Uma Shankar Rai Vs Kishun Rai @ Kishun Prasad and Others
Patna High Court · (2010) 05 PAT CK 0043
High Courts04 May 2010Allowed
Onkar Srivastava @ Onkar Nath Srivastava Vs The Presiding Officer, Labour Court, Dharampal Satyapal Ltd. and The Deputy General Manager, Dharampal Satyapal Ltd.
Patna High Court · (2010) 05 PAT CK 0031
High Courts04 May 2010Allowed
Swastik Cereals Pvt. Ltd. Vs Punjab National Bank and Others
Patna High Court · (2010) 4 BC 118
High Courts04 May 2010Allowed
Reliance Telecom Ltd. and Another Vs State of Bihar and Another
Patna High Court · (2011) 128 FLR 198 : (2011) 2 LLJ 864 : (2011) LLR 306
Criminal Procedure Code, 1973 (CrPC) — Section 482Minimum Wages Act, 1948 — Section 2, 3(1)
High Courts04 May 2010Allowed
Universals Engineers and Another Vs State of Bihar
Patna High Court · (2010) 05 PAT CK 0005
High Courts03 May 2010
Dhirendra Kumar Ojha @ Tuntun Vs Birendra Kumar Ojha
Patna High Court · (2010) 05 PAT CK 0062
Motor Vehicles Act, 1988 — Section 140
High Courts03 May 2010
Vijoy Sharma Vs Mano Devi and Others
Patna High Court · (2010) 05 PAT CK 0061
Motor Vehicles Act, 1988 — Section 140
High Courts03 May 2010Dismissed
Deo Pati Devi and Others Vs The State of Bihar and Rai Janki Devi
Patna High Court · (2011) 6 RCR(Criminal) 1184
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A