High Courts14 May 2010Allowed
Vinita Vijay Pandey Vs New India Assurance Co. Ltd. and Another
Patna High Court · (2011) 1 TAC 192
Motor Vehicles Act, 1988 — Section 140
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,006 of 2,661
High Courts14 May 2010
Dinesh Kumar Sah Bharti Vs The State of Bihar and Others
Patna High Court · (2010) 05 PAT CK 0002
High Courts13 May 2010Allowed
Usha Sinha Vs The State of Bihar and Others
Patna High Court · (2010) 05 PAT CK 0083
High Courts13 May 2010Allowed
Nand Kishore Thakur Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 872
High Courts13 May 2010Allowed
Sri Jai Kumar Pandey Vs Life Insurance Corporation of India and Others
Patna High Court · (2012) 3 PLJR 115
Life Insurance Corporation Act, 1956 — Section 49
High Courts13 May 2010
Rajendra Agricultural University and Others Vs Vijay Kumar and Others
Patna High Court · (2011) 1 PLJR 271
High Courts12 May 2010Allowed
Divisional Manager, United India Insurance Co. Ltd. Vs Rajendra Singh
Patna High Court · (2010) 05 PAT CK 0086
High Courts12 May 2010
Md. Nayeemuddin and Another Vs State of Bihar and Another
Patna High Court · (2011) 1 DMC 396
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498A
High Courts12 May 2010Dismissed
Panmati Devi and Others Vs Sudarshan Singh and Others
Patna High Court · (2010) 05 PAT CK 0059
High Courts12 May 2010Dismissed
Vidya Bhushan Singh Vs The State of Bihar and Akhtaro Bano
Patna High Court · (2010) 58 BLJR 705
Penal Code, 1860 (IPC) — Section 406, 420, 466
High Courts12 May 2010
Binay Kumar Singh Vs Bihar State Electricity Board and Others
Patna High Court · (2011) 1 PLJR 473
Official Languages Act, 1963 — Section 7Constitution of India, 1950 — Article 226, 227, 348(2)
High Courts12 May 2010Allowed
Daroga Yadav Vs State of Bihar and others
Patna High Court · (2010) 127 FLR 871
High Courts12 May 2010
Bishnudeo Sahu Vs State of Bihar
Patna High Court · (2011) 1 JCR 491
Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 438(1), 439Penal Code, 1860 (IPC) — Section 120B, 323, 34, 341, 379
High Courts11 May 2010
Md. Altaf Hussain Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 530
Bihar Panchayat Teachers (Appointment and Service Conditions) Rules, 2006 — Rule 6
High Courts11 May 2010Dismissed
Pano Devi and Another Vs State of Bihar
Patna High Court · (2011) 6 RCR(Criminal) 2637
High Courts11 May 2010Dismissed
Jai Lal Rai and Others Vs Brij Kishore Singh
Patna High Court · (2010) 05 PAT CK 0053
Transfer of Property Act, 1882 — Section 52
High Courts11 May 2010Dismissed
Ramji Pathak Vs Lakhraj Dubey and Others
Patna High Court · (2010) 05 PAT CK 0037
High Courts11 May 2010Dismissed
Saraswati Devi and Others Vs The State of Bihar, Additional Member, Board of Revenue, The District Collector and The Additional Collector
Patna High Court · (2010) 58 BLJR 708 : (2010) 2 PLJR 805
High Courts11 May 2010Allowed
Jitendra Kumar Verma and Others Vs State of Bihar and Others
Patna High Court · (2010) 05 PAT CK 0024
High Courts11 May 2010Allowed
Panna Devi Vs State of Bihar and Others
Patna High Court · (2010) 05 PAT CK 0020