High Courts01 Jul 2010
Champaran Sugar Company Ltd Vs The State of Bihar
Patna High Court · (2010) 07 PAT CK 0143
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,002 of 2,661
High Courts01 Jul 2010Dismissed
Narendra Kumar Anchalia @ Naro Anchalia and Another Vs State of Bihar and Another
Patna High Court · (2010) 07 PAT CK 0123
High Courts01 Jul 2010Dismissed
Sudhanshu Shekhar Tripathi Vs Bihar Public Service Commission and Others
Patna High Court · (2010) 07 PAT CK 0085
High Courts01 Jul 2010Allowed
Ramjee Prasad Vs The State of Bihar
Patna High Court · (2010) 07 PAT CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 34, 406, 420
High Courts01 Jul 2010
Shashi Kant Choudhary Vs State of Bihar and Others
Patna High Court · (2010) 07 PAT CK 0037
High Courts30 Jun 2010
Raman Kumar Mishra Vs The Union of India (UOI) and Others
Patna High Court · (2010) 06 PAT CK 0051
High Courts30 Jun 2010Allowed
Pradeep Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 529
High Courts30 Jun 2010Dismissed
Dr. Sidhnath Dubey @ Sidhnath for Dubey and Others Vs The State of Bihar and Another
Patna High Court · (2010) 06 PAT CK 0044
High Courts30 Jun 2010
Bipin Kumar Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 344
High Courts30 Jun 2010Dismissed
Sitaram Singh and Mitaram Singh Vs The State of Bihar
Patna High Court · (2010) 06 PAT CK 0025
High Courts30 Jun 2010Dismissed
Md. Abu Nasar Alam @ Md. Abu Nasar Vs The State of Bihar and Others
Patna High Court · (2010) 06 PAT CK 0016
Bihar Municipal Elementary Teachers (Employment and Service Conditions) Rules, 2006 — Rule 6, 8
High Courts30 Jun 2010
Kapildeo Yadav, Peyare Yadav, Ranjeit Yadav @ Ranjeet Kumar and Arvind Yadav Vs State of Bihar
Patna High Court · (2010) 06 PAT CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts30 Jun 2010Allowed
Arun Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 284
Arms Act, 1959 — Section 27Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 307, 34
High Courts29 Jun 2010
Sri 108 Shyamajee, Deity consecrated and installed through its Shevait Smt. Kamsundari Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 532
High Courts29 Jun 2010
Vice-Chancellor and Registrar, Kameshwar Singh Darbhanga Sanskrit University Vs The Governing Body of Jagjiwan Avodya Sanskrit College
Patna High Court · (2010) 06 PAT CK 0034
Constitution of India, 1950 — Article 226, 227
High Courts29 Jun 2010Allowed
National Bank for Agriculture and Rural Development Vs The State of Bihar
Patna High Court · (2010) 06 PAT CK 0033
National Bank for Agriculture and Rural Development Act, 1981 — Section 3
High Courts29 Jun 2010
Gopal Prasad Vs Bihar State Electricity Board
Patna High Court · (2010) 58 BLJR 847
High Courts29 Jun 2010
General Manager, Indian Oil Corporation Ltd. and Deputy Manager (Personnel) Vs Rabindra Natha Mishra
Patna High Court · (2011) 2 LLJ 802 : (2011) LLR 185
High Courts29 Jun 2010Allowed
Kashi Nath Mishra Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 518