High Courts08 Jul 2010
Kumud Kishore Narayan Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 891
Land Acquisition Act, 1894 — Section 11(1), 18, 4
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,000 of 2,661
High Courts08 Jul 2010Allowed
Bal Govind Prasad Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 303
High Courts07 Jul 2010Allowed
Gunanand Sah and Md. Shafi Ahmad Vs The State of Bihar and Rai Jatan Bhagat
Patna High Court · (2010) 07 PAT CK 0141
Criminal Procedure Code, 1973 (CrPC) — Section 144, 156, 482Penal Code, 1860 (IPC) — Section 120B, 419, 420, 421, 423
High Courts07 Jul 2010Dismissed
Meena Mishra Vs The State of Bihar and Others
Patna High Court · (2010) 07 PAT CK 0104
Constitution of India, 1950 — Article 14, 16
High Courts07 Jul 2010
Ghurbigan Sah and Others Vs Lalan Sah and Others
Patna High Court · (2010) 07 PAT CK 0100
Transfer of Property Act, 1882 — Section 52
High Courts07 Jul 2010Dismissed
B.C. Suchanti Vs The State of Bihar and Gopal Padia
Patna High Court · (2010) 07 PAT CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts07 Jul 2010Dismissed
Dr. Janak Lal Sharma @ J.L. Sharma Vs The State of Bihar and Ram Dheyan Rai
Patna High Court · (2010) 07 PAT CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 156, 482Penal Code, 1860 (IPC) — Section 120B, 201, 418
High Courts07 Jul 2010Dismissed
Ashif Jamal Siddique Vs State of Bihar and Amitabh Kumar, Manager Trikon Mutual Benefit Limited
Patna High Court · (2010) 07 PAT CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 409, 417, 418
High Courts07 Jul 2010Allowed
Kameshwar Singh and Uday Narayan Singh Vs The State of Bihar and Nand Kishore Pd. Sinha, Advocate
Patna High Court · (2010) 07 PAT CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 500
High Courts07 Jul 2010Allowed
Chaitali Majumdar Vs The State of Bihar and Others
Patna High Court · (2010) 07 PAT CK 0017
High Courts07 Jul 2010
Raziya Perween Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 65
High Courts06 Jul 2010
Braj Kishore Roy Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 364
Land Acquisition Act, 1894 — Section 18, 23, 4(1), 6, 9
High Courts06 Jul 2010Allowed
Ram Binod Singh Vs The Union of India (UOI) and Others
Patna High Court · (2010) 07 PAT CK 0173
High Courts06 Jul 2010
Chitranjan Kumar Singh, Kundan Kumar, Md. Kausar Ali Rahmani and Md. Abu Kumar Vs The State of Bihar and Others
Patna High Court · (2010) 07 PAT CK 0144
High Courts06 Jul 2010Allowed
Bhogendra Choudhary, Nirmala Devi and Jay Mangla Devi Vs The State of Biahr and Shubhkala Devi Mishra
Patna High Court · (2010) 07 PAT CK 0130
Criminal Procedure Code, 1973 (CrPC) — Section 192, 482Penal Code, 1860 (IPC) — Section 323, 342, 352, 379, 498A
High Courts06 Jul 2010Allowed
Karlo Auto Mobiles Private Ltd. and B. Mani Vs The State of Bihar and Murari Prasad
Patna High Court · (2011) 59 BLJR 116
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 406, 420, 500
High Courts06 Jul 2010
N.K. Tiwari @ Nand Kishore Tewari Vs State of Bihar
Patna High Court · (2010) 07 PAT CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts06 Jul 2010
Shail Kishore Prasad Vs The Union of India (UOI) and Others
Patna High Court · (2010) 07 PAT CK 0064
High Courts06 Jul 2010
S. Ram Krishna Rao and Others Vs The State of Bihar and Another
Patna High Court · (2010) 07 PAT CK 0060
High Courts06 Jul 2010
Bihar Rajya Pul Nirman Nigam Ltd. Vs Presiding Officer, Labour Court and Another
Patna High Court · (2010) 07 PAT CK 0045