High Courts13 Feb 2024Disposed Of
Rakesh Sah Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0032
Bihar Panchayat Raj Act, 2006 — Section 44, 44(3)(i), 44(3)(v), 44(3)(vi), 157
COURT ARCHIVE
Patna High Court judgments, 2024
540 judgments · page 21 of 27
High Courts12 Feb 2024Disposed Of
Azhar Sharful Haque Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0053
High Courts12 Feb 2024Allowed
Ashok Kumar Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0052
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 313, 374(2)
High Courts12 Feb 2024Dismissed
Alok Kumar Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0037
High Courts12 Feb 2024Disposed Of
Rajesh Kumar Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0036
Bihar Rajkiyakrit Primary School Teachers Promotion Rules, 2011 — Rule 8Bihar Rajkiyakrit Primary School Teachers (Transfer, Disciplinary Proceedings and Promotion) Rules, 2018 — Rule 13
High Courts12 Feb 2024Disposed Of
Kiran Devi Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0035
High Courts09 Feb 2024Dismissed
Amod Bihari Sinha Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0012
Bihar Registration Rules, 2008 — Rule 19, 19(xvii), 19(xviii), 22ARegistration Act, 1908 — Section 16A(1), 21, 22, 26A, 32A, 35, 52, 52(1)(c), 55, 55(3), 58, 62, 69, 69(1)(a), 69(1)(aa)
High Courts09 Feb 2024Dismissed
Bishwakarma Rai Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0011
Code Of Criminal Procedure, 1973 — Section 145, 145(4), 146, 147, 148, 482
High Courts09 Feb 2024Dismissed
Md. Asif Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0010
Indian Penal Code, 1860 — Section 143, 144, 147, 323, 380, 384, 386, 427, 451, 452Code Of Criminal Procedure, 1973 — Section 216, 397, 482
High Courts09 Feb 2024Allowed
Dr. Kumar Chandan Vs Indira Gandhi Institute Of Medical Science
Patna High Court · (2024) 02 PAT CK 0009
Constitution of India, 1950 — Article 14, 16, 162Code of Civil Procedure, 1908 — Order 41 Rule 27Evidence Act, 1872 — Section 17
High Courts08 Feb 2024Allowed
Tej Narayan Pathak Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0038
High Courts08 Feb 2024Allowed
Ismail Khan Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0015
Indian Penal Code, 1860 — Section 379, 411
High Courts08 Feb 2024Dismissed
Pratosh Kumar @ Partosh Kumar Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0014
High Courts08 Feb 2024Dismissed
Gopi Yadav And Anr Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0013
Indian Penal Code, 1860 — Section 34, 323, 324, 325, 339, 341
High Courts07 Feb 2024Allowed
Rakesh Kumar Sinha Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0020
Bihar Prohibition and Excise (amended) Act, 2018 — Section 30(a)
High Courts07 Feb 2024Allowed
Manoj Kumar Singh Vs Union Of India And Ors
Patna High Court · (2024) 02 PAT CK 0019
Customs Act, 1962 — Section 110A, 128
High Courts07 Feb 2024Dismissed
Kamal Kumar Vs Gayatri Devi
Patna High Court · (2024) 02 PAT CK 0018
Code Of Criminal Procedure, 1973 — Section 125, 128
High Courts07 Feb 2024Allowed
Sanu Kumar @ Sonu Kumar Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0017
Indian Penal Code, 1860 — Section 34, 120B, 302
High Courts07 Feb 2024Dismissed
Kiran Devi Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0016
Code Of Criminal Procedure, 1973 — Section 209, 313, 372Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307
High Courts06 Feb 2024Dismissed
Dhira Mishra Alias Dhira Devi Vs Md. Laique Ahmad
Patna High Court · (2024) 02 PAT CK 0031
Code of Civil Procedure, 1908 — Section 2(2), 2(3), 38, 47, 151, Order 20 Rule 6A(2), Order 41 Rule 31, Order 41 Rule 31(d)Transfer of Property Act, 1882 — Section 55