High Courts28 Feb 2024Allowed
Motaib Miyan Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0080
Code Of Criminal Procedure, 1973 — Section 200, 202, 203, 204, 401(2)
COURT ARCHIVE
Patna High Court judgments, 2024
540 judgments · page 19 of 27
High Courts28 Feb 2024Dismissed
Binod Mishra @ Vinod Kumar Mishra @ Vinod Mishra Vs Union Of India
Patna High Court · (2024) 02 PAT CK 0079
Unlawful Activities (Prevention) Act, 1967 — Section 43D(4)
High Courts28 Feb 2024Allowed
Khursheed Kareem Urf Masoom Vs Vice Chancellor, Lalit Narayan Mithila University
Patna High Court · (2024) 02 PAT CK 0078
High Courts28 Feb 2024Allowed
Amod Kumar Jha Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0077
High Courts28 Feb 2024Allowed
Arvind Kumar Singh @ Chunchun Singh Vs State Of Bihar And Anr
Patna High Court · (2024) 02 PAT CK 0076
Constitution of India, 1950 — Article 226Indian Penal Code, 1860 — Section 323, 341, 447Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 203, 482
High Courts28 Feb 2024Dismissed
Sohel Akhtar @ S. Akhtar Vs Union Of India
Patna High Court · (2024) 02 PAT CK 0075
Enemy Property Act, 1968 — Section 5, 24
High Courts27 Feb 2024Dismissed
Ashique Alam @ Md. Ashique Alam Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0084
Bihar Contractors Registration Rules, 2007 — Rule 11
High Courts27 Feb 2024Dismissed
Sanjay Kumar Sah @ Sanjay Vs State Of Bihar.
Patna High Court · (2024) 02 PAT CK 0083
Indian Penal Code, 1860 — Section 147, 148, 149, 302
High Courts27 Feb 2024Allowed
Hira Lal Hans @ Hira Lal Mahto Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0082
Constitution of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 341, 482Indian Penal Code, 1860 — Section 34, 323, 341, 498A, 504, 506
High Courts27 Feb 2024Disposed Of
Aruna Devi Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0081
Code Of Criminal Procedure, 1973 — Section 2(wa), 372, 397, 401, 401(3)Indian Penal Code, 1860 — Section 34, 44, 307, 323, 324, 341, 342, 494, 498A, 504, 506
High Courts27 Feb 2024Allowed
Principal Commissioner Of Income Tax I Vs R. A. Himmatsingka And Co.
Patna High Court · (2024) 02 PAT CK 0063
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 261(1)(c), 263, 271(1)(c)
High Courts27 Feb 2024
Dr. Narendra Prasad Singh Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0062
High Courts27 Feb 2024
Kamini Kumari Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0061
Constitution of India, 1950 — Article 14, 16, 309Bihar Pension Rules, 1950 — Rule 43, 43(a), 43(b), 139, 139(c)
High Courts26 Feb 2024Disposed Of
Bandana Devi @ Bandna Devi Vs Tara Devi
Patna High Court · (2024) 02 PAT CK 0069
Constitution of India, 1950 — Article 227
High Courts26 Feb 2024Dismissed
Hari Om @ Hariom Prasad Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0068
Code Of Criminal Procedure, 1973 — Section 227, 228Indian Penal Code, 1860 — Section 34, 120, 419, 420, 463, 464, 467, 468, 471Information Technology Act, 2000 — Section 66D
High Courts26 Feb 2024Disposed Of
Binodi Rajvanshi @ Binod Rajvanshi Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0067
Code Of Criminal Procedure, 1973 — Section 164, 374(2), 389(1)Indian Penal Code, 1860 — Section 376DProtection of Children from Sexual Offences Act, 2012 — Section 5(g), 6
High Courts26 Feb 2024Allowed
M/S Annu Computer Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0066
Indian Penal Code, 1860 — Section 420, 467, 468Information Technology Act, 2000 — Section 66A, 66B
High Courts26 Feb 2024Dismissed
Purnendu Shekhar Sinha Vs Union Of India
Patna High Court · (2024) 02 PAT CK 0065
Constitution of India, 1950 — Article 12, 14, 15, 31(2), 226, 310, 311Income Tax Act, 1961 — Section 10(10AA)
High Courts26 Feb 2024Dismissed
Ram Jatan Pal Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0064
Constitution of India, 1950 — Article 235Bihar Service Code, 1952 — Rule 74(b)(ii)Bihar Government Servants (Classification, Control and Appeal) Rules, 2005 — Rule 17(19)
High Courts21 Feb 2024Disposed Of
Sant Kumar Vs State Of Bihar
Patna High Court · (2024) 02 PAT CK 0059
Constitution of India, 1950 — Article 14, 16