High Courts16 Feb 2023Disposed Of
Md. Shahid Vs State Of Bihar
Patna High Court · (2023) 02 PAT CK 0044
Bihar Nationalized Elementary Teacher Transfer (Disciplinary Action and Promotion), Rules, 2018 — Rule 3, 5(kha)
COURT ARCHIVE
Patna High Court judgments, 2023
929 judgments · page 42 of 47
High Courts15 Feb 2023
Bigan Upadhyay Vs Yamuna Devi
Patna High Court · (2023) 02 PAT CK 0048
Code of Civil Procedure, 1908 — Order 8 Rule 6C
High Courts15 Feb 2023Disposed Of
Arvind Kumar Vs State Of Bihar
Patna High Court · (2023) 02 PAT CK 0047
High Courts15 Feb 2023Disposed Of
Manju Devi Vs State Of Bihar
Patna High Court · (2023) 02 PAT CK 0046
High Courts15 Feb 2023Dismissed
Krishna Ballabh Welfare Society Vs Union Of India
Patna High Court · (2023) 02 PAT CK 0045
High Courts14 Feb 2023Allowed
Dr. Sushma Sharan Vs State Of Bihar
Patna High Court · (2023) 02 PAT CK 0050
High Courts14 Feb 2023Dismissed
Sangita Kumari And Ors Vs State Of Bihar And Ors
Patna High Court · (2023) 02 PAT CK 0049
High Courts13 Feb 2023Dismissed
Sunil Kumar Vs State Of Bihar And Ors
Patna High Court · (2023) 02 PAT CK 0052
High Courts13 Feb 2023Dismissed
Satyendra Narayan Singh Vs State Of Bihar
Patna High Court · (2023) 02 PAT CK 0051
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 51, 64
High Courts13 Feb 2023Disposed Of
Shibu Pandit Vs State Of Bihar
Patna High Court · (2023) 02 PAT CK 0034
High Courts13 Feb 2023Disposed Of
Ram Pukar Singh Vs National Highway, Authority Of India
Patna High Court · (2023) 02 PAT CK 0033
National Highways Act, 1956 — Section 3H(4)
High Courts13 Feb 2023Allowed
Mithilesh Singh Vs State Of Bihar
Patna High Court · (2023) 02 PAT CK 0032
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 342Evidence Act, 1872 — Section 60
High Courts10 Feb 2023Disposed Of
Ganesh Yadav Vs State Of Bihar
Patna High Court · (2023) 02 PAT CK 0039
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 133, 133(1)Indian Penal Code, 1860 — Section 188
High Courts10 Feb 2023Allowed
Mukesh Kumar Singh Vs State Of Bihar
Patna High Court · (2023) 02 PAT CK 0038
Bihar Government Servant (Classification, Control and Appeal) Rules, 2005 — Rule 16, 17(3), 17(4), 17(6)
High Courts10 Feb 2023Disposed Of
Bebi Khatoon Vs Sita Devi
Patna High Court · (2023) 02 PAT CK 0037
Indian Penal Code, 1860 — Section 279, 304A, 337, 338, 427Motor Vehicles Act, 1988 — Section 166
High Courts10 Feb 2023Allowed
Prabha Devi Vs Union Of India
Patna High Court · (2023) 02 PAT CK 0036
Indian Penal Code, 1860 — Section 396, 397Criminal Law Amendment Act, 1932 — Section 17Railways Act, 1989 — Section 123, 123(b)(i), 123(c), 124A, 129
High Courts10 Feb 2023Disposed Of
Lalan Kumar Singh Vs State Of Bihar
Patna High Court · (2023) 02 PAT CK 0014
High Courts09 Feb 2023Allowed
Lalan Kumar Vs State Of Bihar
Patna High Court · (2023) 02 PAT CK 0017
Bihar Government Servants (Classification, Control & Appeal) Rules, 2005 — Rule 17(6)
High Courts09 Feb 2023Disposed Of
Ashish Kumar Vs State Of Bihar
Patna High Court · (2023) 02 PAT CK 0015