High Courts28 Feb 2023Allowed
Ashwani Kumar Vs State Of Bihar
Patna High Court · (2023) 02 PAT CK 0092
Constitution Of India, 1950 — Article 14, 16, 141, 311
COURT ARCHIVE
Patna High Court judgments, 2023
929 judgments · page 40 of 47
High Courts28 Feb 2023Disposed Of
State Of Bihar Vs Ram Pukar Singh
Patna High Court · (2023) 02 PAT CK 0091
High Courts28 Feb 2023
State Of Bihar And Ors Vs Ragini Kumari And Ors
Patna High Court · (2023) 02 PAT CK 0090
High Courts27 Feb 2023Disposed Of
Om Shanti Construction Vs State Of Bihar
Patna High Court · (2023) 02 PAT CK 0072
High Courts27 Feb 2023Disposed Of
M/S Apex Pet Products Pvt. Ltd Vs State Of Bihar
Patna High Court · (2023) 02 PAT CK 0071
High Courts27 Feb 2023Dismissed
Bharath Roy Vs State Of Bihar
Patna High Court · (2023) 02 PAT CK 0070
Code Of Criminal Procedure, 1973 — Section 154, 157, 157(1), 161, 313Indian Penal Code, 1860 — Section 34, 99, 300, 302, 304, 307, 323, 324, 325, 326, 341, 447, 504
High Courts24 Feb 2023Dismissed
Rajiv Nagar Sahkari Grih Nirman Sahyog Samiti Ltd Vs State Of Bihar
Patna High Court · (2023) 02 PAT CK 0075
Constitution Of India, 1950 — Article 311(1)
High Courts24 Feb 2023Dismissed
Birendra Kumar Mishra Vs Central Bureau Of Investigation
Patna High Court · (2023) 02 PAT CK 0074
Indian Penal Code, 1860 — Section 34, 120B, 409, 420, 467, 468, 471, 477APrevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)Delhi Special Police Establishment Act, 1946 — Section 5(1), 6
High Courts24 Feb 2023Dismissed
Manoj Kumar Singh Vs State Of Bihar
Patna High Court · (2023) 02 PAT CK 0073
High Courts23 Feb 2023Disposed Of
Sagar Sourabh Vs Bihar Public Service Commission
Patna High Court · (2023) 02 PAT CK 0079
High Courts23 Feb 2023Dismissed
State Of Bihar Vs Brij Kishore Singh
Patna High Court · (2023) 02 PAT CK 0078
High Courts23 Feb 2023Dismissed
Union Of India And Ors Vs Most. Usha Choudhary And Ors
Patna High Court · (2023) 02 PAT CK 0077
Central Industrial Security Force Rules, 1969 — Rule 34, 34(4)
High Courts23 Feb 2023Dismissed
Nand Kumar Thakur Vs State Of Bihar
Patna High Court · (2023) 02 PAT CK 0076
High Courts23 Feb 2023Dismissed
Sumeet Singh Kalsi @ Naujeet Singh Kalsi @ Sunnit Kalsi Vs State Of Bihar
Patna High Court · (2023) 02 PAT CK 0060
Code Of Criminal Procedure, 1973 — Section 73, 78, 82, 83Indian Penal Code, 1860 — Section 147, 323, 427, 504
High Courts22 Feb 2023Disposed Of
Abnara Khatoon Vs State Of Bihar
Patna High Court · (2023) 02 PAT CK 0064
Constitution Of India, 1950 — Article 254Bihar Panchayat Elementary Teachers (Employment and Service Conditions) Rules, 2012 — Rule 15Right of Children to Free and Compulsory Education Act, 2009 — Section 23(2)
High Courts22 Feb 2023Dismissed
Hari Om Kanaujia Vs State Of Bihar
Patna High Court · (2023) 02 PAT CK 0063
High Courts22 Feb 2023Allowed
Mostt. Punita Karn Vs State Of Bihar
Patna High Court · (2023) 02 PAT CK 0062
Indian Penal Code, 1860 — Section 120B, 406, 409, 420
High Courts22 Feb 2023Allowed
Ravi Shankar Singh Vs State Of Bihar
Patna High Court · (2023) 02 PAT CK 0061
Indian Penal Code, 1860 — Section 141, 171G, 177, 181, 191, 191G, 193, 199, 200, 465, 466, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 155(2)Bihar Panchayat Raj Act, 2006 — Section 5(1)
High Courts21 Feb 2023Disposed Of
Manoj Kumar Vs State Of Bihar
Patna High Court · (2023) 02 PAT CK 0069
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) (Amendment) Act, 2019 — Section 16, 16(3)