High Courts17 Feb 2017Dismissed
Ramlil Paswan Vs State of Bihar
Patna High Court · (2017) 2 BLJud 46
Bihar State Elementary School Teachers Promotion Rules, 2011 - Rule 10, Rule 9
COURT ARCHIVE
Patna High Court judgments, 2017
713 judgments · page 28 of 36
High Courts16 Feb 2017Allowed
Shivjee Mahto Vs The State of Bihar
Patna High Court · (2017) LIC 1170 : (2017) 2 LLJ 164
Bihar Pension Rules, 1950 - Rule 139, Rule 27, Rule 43(a)Constitution of India, 1950 - Article 226, Article 309Payment of Gratuity Act, 1972 - Section 4
High Courts16 Feb 2017Disposed off
Md. Raju Khan, Son of Late Wasi Ahmad Vs The State of Bihar
Patna High Court · (2017) 02 PAT CK 0045
Bihar Public Land Encroachment Act, 1956, Section 6, Section 11
High Courts16 Feb 2017Dismissed
Yamraj Kunwar Vs The State of Bihar
Patna High Court · (2017) 2 ECrC 281
Constitution of India, 1950 - Article 21, Article 226Criminal Procedure Code, 1973 (CrPC) - Section 73, Section 82, Section 83
High Courts16 Feb 2017Dismissed
Sanjay Choure Vs The State of Bihar
Patna High Court · (2017) 2 ECrC 321
Penal Code, 1860 (IPC) - Section 376(2)(f)
High Courts16 Feb 2017Dismissed
Nagendra Sharma Vs The State of Bihar
Patna High Court · (2017) 2 ECrC 360
Penal Code, 1860 (IPC) - Section 302
High Courts16 Feb 2017Dismissed
M/s Sheela Chitra Mandir Vs Union of India
Patna High Court · (2017) LabLR 502
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 7A
High Courts16 Feb 2017Allowed
Bharat Petroleum Corporation Ltd. Vs Rajeshwar Prasad
Patna High Court · (2017) 1 RCRRent 300
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 - Section 2(b)Transfer of Property Act, 1882 - Section 106
High Courts15 Feb 2017Allowed
Dau Lal Sarda Vs Union of India
Patna High Court · (2017) 2 BLJud 121
Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 110, Section 111, Section 124
High Courts15 Feb 2017
Bihar State Commercial Taxes Employees Association, Bihar, Patna Vs The State of Bihar
Patna High Court · (2017) 02 PAT CK 0062
High Courts15 Feb 2017Disposed Off
Manoj Kumar Razak Vs The State of Bihar
Patna High Court · (2017) 2 BLJud 223 : (2017) 1 PCCR 472 : (2017) 2 PLJR 485
Constitution of India, 1950 - Article 226, Article 227Criminal Procedure Code, 1973 (CrPC) - Section 197Prevention of Corruption Act, 1988 - Section 19
High Courts15 Feb 2017Disposed Off
Rekha Kumari (Sevika) Vs State of Bihar
Patna High Court · (2017) 2 BLJud 114
Constitution of India, 1950 - Article 226
High Courts14 Feb 2017Allowed
Krishna Kumar Singh Vs The State of Bihar
Patna High Court · (2017) 173 AIC 451 : (2017) 2 ECrC 381
Criminal Procedure Code, 1973 (CrPC) - Section 203, Section 398
High Courts14 Feb 2017Allowed
Kusum Devi @ Suman Devi Vs The State of Bihar
Patna High Court · (2017) 2 BLJud 248 : (2017) 2 ECrC 377 : (2017) 2 PCCR 103
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20B (ii)(C), Section 22C, Section 42(2), Section 52A, Section 55, Section 57
High Courts14 Feb 2017Allowed
Niraj Kumari Vs State of Bihar
Patna High Court · (2018) 2 PLJR 351
Bihar Government Servants (Classification, Control and Appeal) Rules, 2005 - Rule 9(l)(a)Constitution of India, 1950 - Article 226
High Courts14 Feb 2017Dismissed
Bijay Kumar Bimal Vs State of Bihar
Patna High Court · (2017) AIR(Patna) 92 : (2017) 2 BLJud 12 : (2017) 2 PLJR 195
Bihar Municipal Act, 2007 - Section 25(4), Section 51(2)
High Courts14 Feb 2017Dismissed
Shobha Kumari Vs The State of Bihar
Patna High Court · (2017) 2 BLJud 261 : (2017) 2 ECrC 372
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 304B
High Courts14 Feb 2017Allowed
Dipu Yadav Vs The State of Bihar
Patna High Court · (2017) 2 ECrC 392
Penal Code, 1860 (IPC) - Section 366, Section 376
High Courts14 Feb 2017
Nawal Kishore Sharma & anr. Vs The State of Bihar
Patna High Court · (2017) 02 PAT CK 0016
Constitution of India, Article 7, Article 16, Article 30, Article 27, Article 23 -Bihar State Universities Act, 1976, Section
High Courts13 Feb 2017Allowed
Shivlal Mehta @ Shivlal Mahto Vs State of Bihar
Patna High Court · (2017) 2 BLJud 149 : (2017) 2 PCCR 59
Criminal Procedure Code, 1973 (CrPC) - Section 482