High Courts23 Feb 2017Dismissed
Firoz @ Md. Firoz Alam @ Firoz Alam Vs State of Bihar
Patna High Court · (2017) 2 BLJud 311 : (2017) 7 FLT 313
Constitution of India, 1950 - Article 226, Article 227Forest Act, 1927 - Section 52, Section 59
COURT ARCHIVE
Patna High Court judgments, 2017
713 judgments · page 27 of 36
High Courts23 Feb 2017Dismissed
K. Sambasiva Rao Vs State of Bihar
Patna High Court · (2017) 2 BLJud 151 : (2017) 2 PCCR 97
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 417, Section 418, Section 420
High Courts23 Feb 2017Allowed
Renu Devi Vs State of Bihar
Patna High Court · (2017) 2 BLJud 222
Constitution of India, 1950 - Article 21, Article 22
High Courts23 Feb 2017Dismissed
Chairman-cum-Managing Director Vs Union of India
Patna High Court · (2017) 2 BLJud 99
Constitution of India, 1950 - Article 226
High Courts22 Feb 2017Dismissed
Bihar Industrial Area Development Authority Vs Sitaram Paswan Son of Late Munshi Paswan
Patna High Court · (2017) 02 PAT CK 0094
High Courts22 Feb 2017Allowed
Shushila Devi Vs The State of Bihar
Patna High Court · (2017) 2 BLJud 158 : (2017) 2 PLJR 462
Criminal Procedure Code, 1973 (CrPC) - Section 239Penal Code, 1860 (IPC) - Section 494, Section 498A
High Courts21 Feb 2017Dismissed
Sudhesh Kumar Vs Syed Mashiullah
Patna High Court · (2017) 2 BLJud 127
High Courts21 Feb 2017Dismissed
The State of Bihar Vs Surendra Singh
Patna High Court · (2017) 2 PLJR 370
Arbitration and Conciliation Act, 1996 - Section 34, Section 36Civil Procedure Code, 1908 (CPC) - Section 151, Section 47Constitution of India, 1950 - Article 227
High Courts21 Feb 2017Dismissed
Pinki Jaiswal Vs State of Bihar
Patna High Court · (2017) 2 BLJud 11
Constitution of India, 1950 - Article 226
High Courts20 Feb 2017Dismissed
Raman Kumar Yadav Vs State of Bihar
Patna High Court · (2017) CriLJ 2584
Press and Registration of Books Act, 1867 - Section 5, Section 6
High Courts20 Feb 2017Dismissed
Md. Irfan Ansari Vs The State of Bihar
Patna High Court · (2017) 2 ECrC 355
Penal Code, 1860 (IPC) - Section 34, Section 366
High Courts20 Feb 2017Dismissed
Neelu Jain Vs Pravin Chandra
Patna High Court · (2017) 173 AIC 582 : (2017) 2 BLJud 105
High Courts20 Feb 2017Dismissed
Ranjeet Choudhary Vs The State of Bihar
Patna High Court · (2017) 2 ECrC 289
Penal Code, 1860 (IPC) - Section 302
High Courts20 Feb 2017Allowed
Indrakant @ Chintu Paswan Vs The State of Bihar
Patna High Court · (2017) 2 ECrC 295
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 17(a), Section 20(b) (ii)(B), Section 52A, Section 55
High Courts17 Feb 2017Allowed
Bam Shanker Ray Vs State of Bihar
Patna High Court · (2017) 7 FLT 310
Constitution of India, 1950 - Article 226Forest Act, 1927 - Section 29
High Courts17 Feb 2017Dismissed
Md. Firoz Alam Son Of Ali Hasan Resident Of Village Vs The Union of India
Patna High Court · (2017) 02 PAT CK 0066
High Courts17 Feb 2017
Ravindra Thakur & anr. Vs The State of Bihar
Patna High Court · (2017) 02 PAT CK 0065
Code of Criminal Procedure, 1973, Section 439, Section 460 - Special powers of High Court or Court of Session regarding bail - Irregularities which do not vitiate proceedings
High Courts17 Feb 2017Dismissed
Tara Kant Sinha Son Of Sri Bhupendra Narain Sinha Vs The State of Bihar
Patna High Court · (2017) 02 PAT CK 0064
High Courts17 Feb 2017Dismissed
Subhadra Kumari Daughter Vs The State Of Bihar
Patna High Court · (2017) 02 PAT CK 0063
High Courts17 Feb 2017Allowed
Dr. Poonam Sinha @ Poonam Singh Vs The State of Bihar
Patna High Court · (2017) 2 BLJud 162 : (2017) 2 ECrC 335 : (2017) 2 PCCR 122
Criminal Procedure Code, 1973 (CrPC) - Section 245, Section 482Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 420