High Courts10 Nov 2014
Ram Akhilesh Singh Vs The State of Bihar
Patna High Court · (2015) LabIC 381 : (2015) 1 PLJR 630
COURT ARCHIVE
Patna High Court judgments, 2014
1,174 judgments · page 9 of 59
High Courts10 Nov 2014
Ram Vishun Singh Vs The State of Bihar
Patna High Court · AIR 2015 Patna 1 : (2015) 1 PLJR 877
Bihar Co-operative Societies Act, 1935 — Section 14(2)Constitution of India, 1950 — Article 15(4), 19(1)(c), 19(1)(g), 226, 243(ZJ)
High Courts10 Nov 2014
Digambar Thakur Vs The State of Bihar
Patna High Court · (2015) LabIC 212 : (2015) 1 PLJR 918
Constitution of India, 1950 — Article 226, 309
High Courts10 Nov 2014
Raj Kishore Prasad Vs The Patna University Patna
Patna High Court · (2014) 11 PAT CK 0008
Constitution of India, 1950 — Article 226Patna University Act, 1976 — Section 18, 2, 25, 26, 27
High Courts07 Nov 2014
Indra Pratap Singh Vs The State of Bihar
Patna High Court · AIR 2015 Patna 20 : (2014) 4 PLJR 684
Constitution of India, 1950 — Article 300A
High Courts07 Nov 2014
Kavita Devi Vs The State of Bihar
Patna High Court · AIR 2015 Patna 10 : (2015) 2 PLJR 452
Constitution of India, 1950 — Article 226, 243ZI
High Courts07 Nov 2014
Sanjay Kumar Sinha Vs Patna Municipal Corporation
Patna High Court · (2014) 11 PAT CK 0020
High Courts05 Nov 2014Disposed Off
Sri Ram Das Mandal Vs Tilka Manjhi Bhagalpur University
Patna High Court · (2015) 1 BLJud 107
High Courts05 Nov 2014
Angad Singh Vs The Bihar State Co-operative Land Development Bank and Others
Patna High Court · (2015) 2 PLJR 144
Penal Code, 1860 (IPC) - Section 302, 34
High Courts05 Nov 2014
Haridwar Pandey Vs The State of Bihar
Patna High Court · (2015) 1 PLJR 901
Criminal Procedure Code, 1973 (CrPC) — Section 362, 482
High Courts05 Nov 2014
Shashi Prabha Rai Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 620
High Courts05 Nov 2014
Sunarika Devi Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 888
High Courts05 Nov 2014
Kamal Narain Das Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 685
Penal Code, 1860 (IPC) — Section 228, 500
High Courts05 Nov 2014
Kanti Kumari Khatri Vs The Rajendra Agricultural University
Patna High Court · (2014) 11 PAT CK 0042
Constitution of India, 1950 — Article 226
High Courts05 Nov 2014
Hindustan Steel Works Construction Ltd. Vs The State of Bihar
Patna High Court · (2015) 1 PLJR 697
Constitution of India, 1950 — Article 12, 21, 226, 42Criminal Procedure Code, 1973 (CrPC) — Section 100, 195, 346Penal Code, 1860 (IPC) — Section 175, 176, 177, 178, 179
High Courts03 Nov 2014
Syed Hassan Vs The State of Bihar
Patna High Court · (2014) 11 PAT CK 0053
Constitution of India, 1950 — Article 226
High Courts03 Nov 2014
Hemlata Devi Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 701
Constitution of India, 1950 — Article 226
High Courts03 Nov 2014
Hulas Rai Vs The State of Bihar
Patna High Court · (2014) 11 PAT CK 0040
Penal Code, 1860 (IPC) — Section 395