High Courts13 Nov 2014
Gyan Ranjan Vs The State of Bihar
Patna High Court · (2014) 11 PAT CK 0024
Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994 — Section 23, 24, 25
COURT ARCHIVE
Patna High Court judgments, 2014
1,174 judgments · page 8 of 59
High Courts12 Nov 2014Allowed
Sristydhar Neogy and Others Vs State of Bihar and Others
Patna High Court · (2015) 2 BC 406
Penal Code, 1860 (IPC) - Section 406, 420
High Courts12 Nov 2014Allowed
Shiv Kumar Rai Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 432
Explosive Substances Act, 1908 - Section 3, 4 — Penal Code, 1860 (IPC) - Section 188, 324
High Courts12 Nov 2014
Sandeep Kumar Chhapariya Vs The State of Bihar
Patna High Court · (2015) 3 PLJR 196
High Courts12 Nov 2014
Lal Babu Prasad Vs State of Bihar
Patna High Court · (2014) 11 PAT CK 0002
Arms Act, 1959 — Section 27Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 323, 406, 420, 452
High Courts11 Nov 2014Allowed
Jaikaran Mehta Vs Sri Kishore Mehta
Patna High Court · (2015) 1 BBCJ 139 : (2015) 1 BLJud 98
High Courts11 Nov 2014Disposed off
V.S.K. Enterprises Vs The Union of India and Others
Patna High Court · (2015) 2 PLJR 17
Income Tax Act, 1961 - Section 22, 44(4)
High Courts11 Nov 2014
Dayanath Jha Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 637
Bihar Police Act, 2007 — Section 10, 10(2)Constitution of India, 1950 — Article 226
High Courts11 Nov 2014
Krishna Singh Vs State of Bihar
Patna High Court · (2014) 11 PAT CK 0060
Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302
High Courts11 Nov 2014
Imteyaz Ahmad Vs The Bihar State Sunni Wakf Board
Patna High Court · AIR 2015 Patna 32 : (2014) 4 PLJR 689
Constitution of India, 1950 — Article 226
High Courts10 Nov 2014Dismissed
Sanjay Kumar Vs State of Bihar
Patna High Court · (2015) 1 BBCJ 576 : (2015) 1 BLJud 321
High Courts10 Nov 2014Dismissed
Rajendra Yadav Vs Union of India
Patna High Court · (2015) 2 BBCJ 48 : (2015) 2 BLJud 125
High Courts10 Nov 2014Dismissed
Sheo Kumar Yadav and Others Vs State of Bihar
Patna High Court · (2015) 2 PLJR 447
Penal Code, 1860 (IPC) - Section 107, 114, 147, 148, 149
High Courts10 Nov 2014
Dayanand Singh and Others Vs The Government of Bihar and Others
Patna High Court · (2015) 1 PLJR 254
Constitution of India, 1950 — Article 14, 146, 148, 16, 16(4)
High Courts10 Nov 2014
Dayanand Singh Vs The Government of Bihar
Patna High Court · (2014) 11 PAT CK 0054
Constitution of India, 1950 — Article 14, 146, 148, 16, 16(4)
High Courts10 Nov 2014
Suresh Yadav Vs The State of Bihar
Patna High Court · (2015) LabIC 377 : (2015) 2 PLJR 464
Constitution of India, 1950 — Article 162, 226
High Courts10 Nov 2014
Mithilesh Kumar Vs The State of Bihar
Patna High Court · (2015) LabIC 321
Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)
High Courts10 Nov 2014
Dow Agro Sciences India Private Limited Vs The State of Bihar
Patna High Court · (2014) 11 PAT CK 0035
Insecticides Act, 1968 — Section 24(1), 24(3), 29Penal Code, 1860 (IPC) — Section 420