High Courts15 Oct 2014
Shiwan Tiwary Vs The State of Bihar
Patna High Court · (2014) 10 PAT CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 302, 34, 342, 379
COURT ARCHIVE
Patna High Court judgments, 2014
1,174 judgments · page 11 of 59
High Courts15 Oct 2014
Awadhesh Kumar Singh Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 699
High Courts15 Oct 2014
Banaras Singh Vs The State of Bihar
Patna High Court · (2014) 10 PAT CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 144, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts14 Oct 2014
Bhab Nath Jha Vs The State of Bihar and Others
Patna High Court · (2015) LabIC 503
Constitution of India, 1950 — Article 12, 226, 227
High Courts14 Oct 2014
Sita Devi Vs The State of Bihar
Patna High Court · (2015) CriLJ 435
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 207, 313Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 106, 113B
High Courts14 Oct 2014
Udahran Sah Vs The State of Bihar
Patna High Court · (2015) CriLJ 470
Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 413, 414
High Courts14 Oct 2014
Ram Subodh Mishra Vs State of Bihar
Patna High Court · (2014) 10 PAT CK 0014
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts14 Oct 2014
Krishna Nand Sahu Vs Suwanti Devi
Patna High Court · (2014) 10 PAT CK 0001
Evidence Act, 1872 — Section 32(7)Specific Relief Act, 1963 — Section 31
High Courts13 Oct 2014
Karan Vs The State of Bihar
Patna High Court · (2014) 10 PAT CK 0031
Penal Code, 1860 (IPC) — Section 376
High Courts13 Oct 2014
Faguni Sahni Vs The State of Bihar
Patna High Court · (2015) CriLJ 474
Penal Code, 1860 (IPC) — Section 302, 34
High Courts13 Oct 2014
Meena Devi Vs Sunita Devi
Patna High Court · (2014) 10 PAT CK 0013
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts10 Oct 2014
Rameshwar Ojha Vs Kanti Thakur
Patna High Court · (2015) 3 PLJR 475
Civil Procedure Code, 1908 (CPC) — Section 11Hindu Succession Act, 1956 — Section 14
High Courts10 Oct 2014
Garbhu Yadav Vs The State of Bihar
Patna High Court · (2015) 3 Crimes 96 : (2015) 1 DMC 548
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts09 Oct 2014
Jai Shankar Mishra and Others Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 834
High Courts09 Oct 2014
Sanjay Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 394
Bihar Municipal Act, 2007 — Section 25, 25(4), 50, 50(2), 50(4)
High Courts09 Oct 2014
Mahanth Madan Kumar Das Vs The State of Bihar
Patna High Court · (2014) 10 PAT CK 0019
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, 80Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 161Evidence Act, 1872 — Section 43
High Courts09 Oct 2014
Food Corporation of India Vs Union of India
Patna High Court · (2015) 144 FLR 557 : (2014) 4 LLJ 715
Constitution of India, 1950 — Article 14, 69, 74Food Corporations Act, 1964 — Section 45Industrial Disputes Act, 1947 — Section 2(a), 2(s), 2(s)(iv)
High Courts09 Oct 2014
Mozahir Mian Vs The State of Bihar
Patna High Court · (2014) 10 PAT CK 0012
Penal Code, 1860 (IPC) — Section 302, 307, 324, 34
High Courts09 Oct 2014
Lakhan Yadav Vs The State of Bihar
Patna High Court · (2014) 10 PAT CK 0011
Penal Code, 1860 (IPC) — Section 147, 302, 323, 34