High Courts05 Feb 2009Allowed
Baleshwar Prasad Rajak Vs The State of Bihar and Others
Patna High Court · (2009) 02 PAT CK 0059
COURT ARCHIVE
Patna High Court judgments, 2009
1,105 judgments · page 49 of 56
High Courts05 Feb 2009Dismissed
Md. Hasan Majeed Vs State of Bihar and Another
Patna High Court · (2009) 4 PLJR 1
High Courts05 Feb 2009Dismissed
Ambika Prasad Mishra @ Ambika Mishra and Others Vs Satish Mishra @ Bhawani Chandra Mishra and Others
Patna High Court · (2009) 3 PLJR 817
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts04 Feb 2009
Mostt. Geeta Sharma @ Geeta Devi Sharma Vs Radha Rani Sharma and Others
Patna High Court · (2009) 3 PLJR 590
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15
High Courts04 Feb 2009Dismissed
Mamta Devi Vs Bhola Nath Sah
Patna High Court · (2009) 2 PLJR 824
Criminal Procedure Code, 1973 (CrPC) — Section 115
High Courts04 Feb 2009
Smt. Sonma Devi Vs Smt. Urmila Devi and Another
Patna High Court · (2010) 8 RCR(Civil) 2695
High Courts04 Feb 2009Allowed
The State of Bihar Vs Dr. Tripti Sinha
Patna High Court · (2009) 02 PAT CK 0121
High Courts04 Feb 2009
Bikaner Plasto Flex Pvt Ltd. Vs The State of Bihar and Others
Patna High Court · (2009) 57 BLJR 1142 : (2009) 3 PLJR 12
Electricity Act, 2003 — Section 2(15), 2(49), 42, 42(5), 42(6)
High Courts04 Feb 2009Dismissed
Ranjeet Kumar Sharma Vs The State of Bihar and Others
Patna High Court · (2010) 8 RCR(Civil) 2696
High Courts04 Feb 2009Dismissed
Dinesh Kumar @ Dinesh Vs State of Bihar
Patna High Court · (2009) 57 BLJR 1160 : (2009) 4 PLJR 102
Criminal Procedure Code, 1973 (CrPC) — Section 437, 437(6)
High Courts04 Feb 2009
Bibi Mashooda Khatoon @ Mashooda Khatoon Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 49
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146(1)
High Courts04 Feb 2009
Ranbaxy Laboratories Limited, Plot No. 90, Sector 32, Gurgaon-1222001, Haryana and Another Vs Union of India and Others
Patna High Court · (2009) 2 PLJR 9
Drugs and Cosmetics Act, 1940 — Section 3, 5, 5(1), 5(2)(i)Food Corporations Act, 1964 — Section 3(1), 3(2)(a)Food Safety and Standards Act, 2006 — Section 10, 101, 22, 4, 5
High Courts04 Feb 2009Dismissed
Surendra Prasad @ Bhola Prasad Vs Vijayandra Prasad and Others
Patna High Court · (2009) 2 PLJR 780
High Courts04 Feb 2009Allowed
Gayanand Yadav and Others Vs State of Bihar
Patna High Court · (2009) CriLJ 1816 : (2010) 2 Crimes 291 : (2009) 3 PLJR 364 : (2010) 6 RCR(Criminal) 2730
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323Probation of Offenders Act, 1958 — Section 4
High Courts04 Feb 2009Dismissed
Chandan Kumar and Another Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 743
High Courts04 Feb 2009Dismissed
Pradip Kumar @ Pradeep Kumar Gupta Vs Yogendra Prasad and Others
Patna High Court · (2009) 4 PLJR 186
High Courts04 Feb 2009
Kapildeo Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 767
High Courts04 Feb 2009
Bharat Nath Jha Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 335
High Courts04 Feb 2009
Baidya Nath Prasad Vs Umashankar Prasad
Patna High Court · (2009) 2 PLJR 498
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts04 Feb 2009Dismissed
Pashupati Nath Singh and Dharamnath Singh Vs Musmat Kusum Kunwar and Others
Patna High Court · (2009) 2 PLJR 298