High Courts09 Feb 2009
Ramashan Ojha Vs The State of Bihar and Another
Patna High Court · (2009) 4 PLJR 185
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Patna High Court judgments, 2009
1,105 judgments · page 48 of 56
High Courts09 Feb 2009
Binda Devi Vs Anand Mahto and Others
Patna High Court · (2009) 3 PLJR 821
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 2
High Courts06 Feb 2009Dismissed
Jai Narayan Prasad Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 838
Land Acquisition Act, 1894 — Section 41
High Courts06 Feb 2009Dismissed
Binod Yadav Vs State of Bihar and Another
Patna High Court · (2009) 2 PLJR 837
Penal Code, 1860 (IPC) — Section 147, 323, 34, 364A, 379
High Courts06 Feb 2009Allowed
Khushboo Shrivastava Vs The Union of India and Others
Patna High Court · (2009) 1 PLJR 867
High Courts06 Feb 2009
Rajeshwar Ravidas Vs The State of Bihar and Others Lalan Ravidas Vs The State of Bihar and The Meducal Officer, Incharge Primary Health Centre
Patna High Court · (2009) 4 PLJR 799
High Courts06 Feb 2009
Bijoy Narayan Singh @ Bijay Narayan Singh Vs State of Bihar and Another
Patna High Court · (2009) 57 BLJR 1331
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts06 Feb 2009Dismissed
Shobha Kant Ojha and Others Vs The State of Bihar and Hari Naresh Ojha
Patna High Court · (2009) 02 PAT CK 0097
High Courts06 Feb 2009Dismissed
Abhishek Kumar and Others Vs The Bihar State Electricity Board
Patna High Court · (2009) 57 BLJR 1349
High Courts06 Feb 2009
Vijay Singh and Others Vs State of Bihar and Ram Sagar Ram
Patna High Court · (2009) 57 BLJR 1372 : (2009) 2 PLJR 725
Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 354Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 4
High Courts06 Feb 2009Allowed
Sheo Pujan Yadav Vs The State of Bihar and Others
Patna High Court · (2010) 6 RCR(Criminal) 2781
High Courts06 Feb 2009Allowed
Khushboo Sharivastava Vs The Union of India (UOI) and Others
Patna High Court · (2009) 02 PAT CK 0082
High Courts06 Feb 2009Dismissed
Anil Prasad Jaiswal Vs The State of Bihar and Others
Patna High Court · (2009) 57 BLJR 1386 : (2009) 122 FLR 637 : (2009) 2 PLJR 385
High Courts06 Feb 2009Dismissed
Rajnikant Rakesh Vs The State of Bihar and Narendra Kumar Singh
Patna High Court · (2009) 57 BLJR 1365 : (2009) CriLJ 2149 : (2009) 2 PLJR 288 : (2010) 6 RCR(Criminal) 414
Penal Code, 1860 (IPC) — Section 409, 420, 467, 469
High Courts06 Feb 2009Allowed
Manoj Kumar Beura Vs State of Bihar and Others
Patna High Court · (2009) 02 PAT CK 0060
High Courts06 Feb 2009
Vijay Prasad and Another Vs Narendra Raj
Patna High Court · (2009) 4 PLJR 54
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts06 Feb 2009Dismissed
Md. Shabbir and Others Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 1037
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 147, 307, 323, 34, 379
High Courts05 Feb 2009
Ram Dayal Singh Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 509
High Courts05 Feb 2009Allowed
Smt. Kiran Sinha Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 225
Bihar Panchayat Raj Act, 2006 — Section 46(4)
High Courts05 Feb 2009Dismissed
Md. Sasique, Siya Sharan Sah and Sita Ram Sah Vs State of Bihar and Md. Jalaluddin
Patna High Court · (2009) 57 BLJR 1076 : (2009) 3 PLJR 412
Penal Code, 1860 (IPC) — Section 147, 148, 307, 324, 325