High Courts10 Feb 2009Allowed
Vinod Kumar Verma and Shiv Nath Bidyarthi Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 392
COURT ARCHIVE
Patna High Court judgments, 2009
1,105 judgments · page 47 of 56
High Courts10 Feb 2009Allowed
Atmanand Singh Vs The Union of India and Others
Patna High Court · (2009) 02 PAT CK 0076
High Courts10 Feb 2009Allowed
Ranjeet Paswan Vs State of Bihar
Patna High Court · (2009) 2 PLJR 835
Essential Commodities Act, 1955 — Section 3, 7
High Courts10 Feb 2009Allowed
Raj Kishore Mahto and Another Vs Mt. Rohni Devi and Others
Patna High Court · (2010) 8 RCR(Civil) 2758
High Courts10 Feb 2009Allowed
Alok Kumar Pathak Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 577
Bihar Panchayat Primary Teachers (Recruitment and Condition of Service) Rules, 2006 — Rule 18Bihar Panchayat Primary Teachers (Recruitment and Condition of Service) Rules, 2008 — Rule 11
High Courts10 Feb 2009
The State of Bihar and Others Vs Anil Kumar Gupta
Patna High Court · (2009) 3 PLJR 451
Land Acquisition Act, 1894 — Section 11, 12, 16, 18, 35
High Courts09 Feb 2009
Anuradha Kumari Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 372
High Courts09 Feb 2009
Jairamdas Ramautar Vs Commissioner of Commercial Taxes
Patna High Court · (2009) 02 PAT CK 0142
High Courts09 Feb 2009Dismissed
Vijay Shankar Prasad Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 836
High Courts09 Feb 2009Allowed
Krishna Prasad Srivastava and Another Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 174
Constitution of India, 1950 — Article 311(2)
High Courts09 Feb 2009
Binay Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2009) 122 FLR 975 : (2009) 2 PLJR 574
Penal Code, 1860 (IPC) — Section 506
High Courts09 Feb 2009Dismissed
Md. Mohiuddin @ Md. Uddin Rain Vs The State of Bihar and Bachcha Yadav
Patna High Court · (2009) 57 BLJR 1362
Criminal Procedure Code, 1973 (CrPC) — Section 468Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts09 Feb 2009Dismissed
Ajay Pathak @ Ajaya Kumar Pathak @ Pandit Pathak Vs State of Bihar and Yogendra Prasad Choudhary
Patna High Court · (2009) 02 PAT CK 0085
High Courts09 Feb 2009Dismissed
Parasmani Devi, Raj Kumar Yadav and Ranjeet Prasad Yadav Vs The State of Bihar and Others
Patna High Court · (2009) 02 PAT CK 0066
High Courts09 Feb 2009Dismissed
Sharandeo Paswan and Others Vs The State of Bihar
Patna High Court · (2009) 02 PAT CK 0058
High Courts09 Feb 2009Allowed
Sita Devi and Another Vs Indradeo Lal and Others
Patna High Court · (2010) 8 RCR(Civil) 2700
High Courts09 Feb 2009
Chhtu @ Chhotu Singh Vs The State of Bihar
Patna High Court · (2009) 57 BLJR 1182 : (2009) 4 PLJR 845
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307
High Courts09 Feb 2009Allowed
Punam Singh Vs State of Bihar and Others
Patna High Court · AIR 2009 Patna 95 : (2009) 4 PLJR 408
Motor Vehicles Act, 1988 — Section 116
High Courts09 Feb 2009Allowed
Dr. Pramod Kumar Singh Vs Veer Kunwar Singh University, ARA and others
Patna High Court · (2009) 122 FLR 1045 : (2009) 3 PLJR 134
Bihar State Universities Act, 1976 — Section 2(m), 36(7)University Grants Commission Act, 1956 — Section 12(f)