High Courts20 Oct 2008Dismissed
Lali Rai and Others Vs State of Bihar and Another
Patna High Court · (2009) 1 PLJR 341
COURT ARCHIVE
Patna High Court judgments, 2008
1,494 judgments · page 12 of 75
High Courts20 Oct 2008Dismissed
Mukhtar Prasad Sinha Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 47
Bihar Non-Government Elementary School (Taking Over of Control) Act, 1976 — Section 3, 3(2)
High Courts20 Oct 2008Dismissed
Birendra Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2008) 10 PAT CK 0014
Constitution of India, 1950 — Article 14, 16
High Courts17 Oct 2008
Rajiv Kumar Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 81
Constitution of India, 1950 — Article 19(1)(g)
High Courts17 Oct 2008Dismissed
Haribhushan Thakur @ Bachol Vs The State of Bihar and Another
Patna High Court · (2009) 2 PLJR 131
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 323, 379, 427
High Courts17 Oct 2008Allowed
Hari Ram Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 142
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 323, 341, 406, 415, 417
High Courts17 Oct 2008Dismissed
Gauri Shankar Singh Vs Chairman and Managing Director, N.T.P.C. New Delhi and others
Patna High Court · (2009) 122 FLR 34 : (2009) 1 PLJR 374
High Courts16 Oct 2008Dismissed
Meera Sinha Vs Girja Sinha and Another
Patna High Court · AIR 2009 Patna 19 : (2009) 1 PLJR 329
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 100, 115, 144, 2(2)Constitution of India, 1950 — Article 227
High Courts16 Oct 2008Dismissed
Shailendra Singh, Kishundeo Singh, Ramdeo Singh and Ramcharan Singh Vs State of Bihar
Patna High Court · (2009) 2 PLJR 753
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
High Courts16 Oct 2008Dismissed
Vishwanath Ganguly Vs The Stats of Bihar and Others
Patna High Court · (2008) 10 PAT CK 0032
Bihar Reorganisation Act, 2000 — Section 89, 89(1), 89(2)Prevention of Corruption Act, 1988 — Section 13, 13(1), 13(2)
High Courts16 Oct 2008Allowed
M/s Super Inducto Steels Ltd. Vs The State of Bihar and Others
Patna High Court · (2008) 10 PAT CK 0026
Constitution of India, 1950 — Article 12, 14
High Courts15 Oct 2008Allowed
Sunil Kumar Singh and Others Vs State of Bihar and Others
Patna High Court · (2009) 1 PLJR 631 : (2010) 29 VST 400
High Courts15 Oct 2008Dismissed
Md. Gulab and Others Vs H.H. Rahman and Others
Patna High Court · (2008) 10 PAT CK 0009
High Courts15 Oct 2008Dismissed
Ram Prasad Yadav Vs The Jai Prakash University and Others
Patna High Court · (2008) 10 PAT CK 0006
High Courts02 Oct 2008Dismissed
Sarjug Manjhi and Others Vs The State of Bihar
Patna High Court · (2008) 10 PAT CK 0023
High Courts01 Oct 2008Allowed
Rahima Khatoon and Another Vs State of Bihar
Patna High Court · (2008) 10 PAT CK 0045
Essential Commodities Act, 1955 — Section 3, 7
High Courts01 Oct 2008Allowed
Manish Agarwal and Others Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 954
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 366A
High Courts01 Oct 2008Dismissed
Rajiv Kumar Singh and Others Vs The State of Bihar and Another
Patna High Court · AIR 2009 Patna 44 : (2009) 2 PLJR 122
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34
High Courts01 Oct 2008Dismissed
Sunil Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 73
Immoral Traffic (Prevention) Act, 1956 — Section 13, 4(2)(A)(B), 5, 6(B), 7
High Courts01 Oct 2008Dismissed
Nageshwar Prasad Singh and Others Vs The State of Bihar and Others etc. etc.
Patna High Court · (2009) 1 PLJR 704