High Courts10 Nov 2008Dismissed
Shri Pawan Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 773
COURT ARCHIVE
Patna High Court judgments, 2008
1,494 judgments · page 10 of 75
High Courts10 Nov 2008
Shailesh Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 823
High Courts10 Nov 2008
Sanjeev Kumar Vs The State of Bihar and Others
Patna High Court · (2009) 57 BLJR 586 : (2009) 2 PLJR 311
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83
High Courts10 Nov 2008Dismissed
Sita Ram Ram and Another Vs Shambhu Nath Singh and Another
Patna High Court · (2009) 3 PLJR 281
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(2), 114, 115, 151
High Courts07 Nov 2008Dismissed
Daya Engineering Works Ltd. Vs Commissioner of Income Tax
Patna High Court · (2010) 233 CTR 389 : (2010) 322 ITR 55
Income Tax Act, 1961 — Section 260A, 80I, 80I(6)
High Courts07 Nov 2008
Raj Keshwar Prasad Vs M/s Hindustan Petroleum Corporation Ltd. and Others
Patna High Court · (2009) 1 PLJR 523
Constitution of India, 1950 — Article 14, 19(1)(g)
High Courts07 Nov 2008Dismissed
Baliram Prasad Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 290
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 471
High Courts07 Nov 2008
Sunita Devi Vs State of Bihar and Others
Patna High Court · (2008) 11 PAT CK 0087
High Courts07 Nov 2008Dismissed
L.N. Poddar Vs ITAT and Another
Patna High Court · (2010) 322 ITR 513 : (2009) 1 PLJR 190
Income Tax Act, 1961 — Section 260AIncome Tax Rules, 1962 — Rule 9A, 9A(5)
High Courts07 Nov 2008Dismissed
Brahmdeo Yadav and Others Vs Krishna Mohan Yadav
Patna High Court · (2009) 3 PLJR 910
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14(8)Evidence Act, 1872 — Section 91, 94
High Courts07 Nov 2008Dismissed
Commissioner of Customs Department, Government of India Vs Kapildeo Prasad, Awadesh Kumar Thakur, Vijay Kumar and Brij Kishore Parit (Pandit)
Patna High Court · (2009) 1 PLJR 662
Customs Act, 1962 — Section 130A
High Courts07 Nov 2008Dismissed
Pintu Yadav Vs State of Bihar and Others
Patna High Court · (2009) 57 BLJR 399 : (2009) 3 PLJR 249
Bihar Control of Crimes Act, 1981 — Section 12, 12(1), 12(2), 17, 19
High Courts07 Nov 2008Dismissed
Daya Engineering Works Ltd. Vs The Commissioner of Income Tax and Another
Patna High Court · (2009) 1 PLJR 597
Income Tax Act, 1961 — Section 260A, 80I
High Courts07 Nov 2008Dismissed
Md. Kalam Vs The State of Bihar and Another
Patna High Court · (2009) 2 PLJR 455
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A
High Courts24 Oct 2008Dismissed
State of Bihar Vs Sachchidanand Singh and Others Sachitanand Singh @ Bhotha Singh and Others Vs State of Bihar
Patna High Court · (2009) 1 PLJR 416
Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts24 Oct 2008Dismissed
Hari Kant Choudhary Vs The Union of India (UOI) and Others
Patna High Court · (2009) 3 PLJR 369
Constitution of India, 1950 — Article 226, 311, 311(2)
High Courts24 Oct 2008Allowed
Husne Ara Vs The Chairman, UCO Bank, 10 Bitlabi Trailikya Maharaj Sarani (Brabourne Road), Kolkata and Others
Patna High Court · (2009) 2 PLJR 30
Constitution of India, 1950 — Article 226
High Courts24 Oct 2008
Laxman Roy Vs The State of Bihar and Others
Patna High Court · (2008) 10 PAT CK 0031
Penal Code, 1860 (IPC) — Section 120B, 323, 34, 341, 366
High Courts24 Oct 2008Allowed
Raj Kumar Sah Vs The State of Bihar and Another
Patna High Court · (2008) 4 PLJR 817
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4), 397, 401
High Courts24 Oct 2008Dismissed
Arun Kumar Shrivastava and Others Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 390
Constitution of India, 1950 — Article 14, 16