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Patna High Court judgments, 2008

1,494 judgments · page 11 of 75

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High Courts24 Oct 2008Allowed

Seema Devi, Manoj Jha and Satish Kunwar @ Satish Kumar Vs State of Bihar and Pravin Kumar Singh

Patna High Court · (2008) 10 PAT CK 0024

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High Courts24 Oct 2008

Vimla Stores Vs Commissioner of Income Tax and Another

Patna High Court · (2008) 10 PAT CK 0021

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High Courts24 Oct 2008

Rajendra Prasad Dubey Vs The State of Bihar and Others

Patna High Court · (2008) 10 PAT CK 0019

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High Courts24 Oct 2008Allowed

Raghbendra Prasad Vs The Bihar State Electricity Board

Patna High Court · (2008) 10 PAT CK 0018

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High Courts24 Oct 2008Dismissed

Chaturbhuj Narain Missir @ Mishra and Others Vs Rampati Devi and Another

Patna High Court · (2009) 1 PLJR 536

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
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High Courts23 Oct 2008Dismissed

Dhuri Gope Vs Arjun Kumar and Others

Patna High Court · (2009) 1 PLJR 606

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
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High Courts23 Oct 2008Allowed

T.K. Sinha Vs The Registrar of Companies, Bihar and Jharkhand, Maurya Lok Complex, 4th Floor, Block-A, Dak Bunglow Road, Patna-800001 and Another

Patna High Court · (2009) 2 PLJR 308

Companies Act, 1956 — Section 56(3)
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High Courts22 Oct 2008Allowed

Deepak Jain Vs The State of Bihar and Others

Patna High Court · (2009) 1 PLJR 275

Criminal Procedure Code, 1973 (CrPC) — Section 202, 205, 82, 83Penal Code, 1860 (IPC) — Section 120B, 403, 418
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High Courts22 Oct 2008Dismissed

Tapeshwar Prasad Vs The State of Bihar and Others

Patna High Court · (2009) 2 PLJR 554

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High Courts22 Oct 2008Dismissed

Jwala Prasad Vs The State of Bihar and Others

Patna High Court · (2009) 3 PLJR 547

Departmental Examination Act — Section 22
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High Courts22 Oct 2008

Bimla Singh and Nawal Kishore Singh Vs Commissioner of Income Tax

Patna High Court · (2008) 10 PAT CK 0022

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High Courts22 Oct 2008Allowed

Rama Shankar Singh Raman Vs Union Bank of India and Others

Patna High Court · (2009) 3 PLJR 238

Penal Code, 1860 (IPC) — Section 392
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High Courts22 Oct 2008Dismissed

Bihar Public Service Commission Vs The State of Bihar and Others

Patna High Court · (2008) 4 PLJR 611

Right to Information Act, 2005 — Section 19, 2(h), 22, 3, 4
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High Courts22 Oct 2008Dismissed

Heman Rai Vs The State Election Commission (Panchayat) and Others

Patna High Court · (2008) 10 PAT CK 0011

Constitution of India, 1950 — Article 226
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High Courts22 Oct 2008Dismissed

Mahendra Rai and Others Vs Hemant Kumar Chaudhary

Patna High Court · (2009) 3 PLJR 312

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11, 14Civil Procedure Code, 1908 (CPC) — Section 24
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High Courts22 Oct 2008Allowed

Sudist Jha and Others Vs The State of Bihar

Patna High Court · (2009) 2 PLJR 36

Criminal Procedure Code, 1973 (CrPC) — Section 195, 340Limitation Act, 1963 — Section 5
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High Courts22 Oct 2008Dismissed

The General Manager, East Central Railway, Hajipur and Others Vs The Central Administrative Tribunal, Patna Bench and Another

Patna High Court · (2008) 10 PAT CK 0001

Companies Act, 1956 — Section 3Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 2(g), 7
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High Courts21 Oct 2008Allowed

Reena Devi and Another Vs Jay Narayan Singh

Patna High Court · (2009) 2 PLJR 779

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High Courts21 Oct 2008Dismissed

Syed Shahnawaz Vs Bibi Nasrin Bano

Patna High Court · (2009) 2 PLJR 296

Constitution of India, 1950 — Article 277, 278, 279, 280, 281
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High Courts21 Oct 2008Dismissed

Commissioner, Customs Department, Govt, of India, 5th Floor, C.R. Building, Birchand Patel Path, P.S. Kotwali, district-Patna Vs Smt. Sheela Dubey

Patna High Court · (2009) 1 PLJR 186

Customs Act, 1962 — Section 115, 115(2), 130A
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