High Courts19 Sept 2007
Enamul Hadwe Vs State of Bihar and Others
Patna High Court · AIR 2008 Patna 41 : (2007) 4 PLJR 224
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 17 of 85
High Courts19 Sept 2007Allowed
Balbir Prasad Bagish and Others Vs The State of Bihar and Another
Patna High Court · (2007) 1 PLJR 577
Criminal Procedure Code, 1973 (CrPC) — Section 197, 202, 482Electricity (Supply) Act, 1948 — Section 39, 44, 81, 82Electricity Act, 1910 — Section 56
High Courts19 Sept 2007Dismissed
Paras Kumar Jha Vs The Union of India and Others
Patna High Court · (2008) 1 PLJR 2
High Courts19 Sept 2007Allowed
Smt. Kamlawati Devi and Others Vs State of Bihar and Others
Patna High Court · (2008) 1 PLJR 17
Constitution of India, 1950 — Article 226
High Courts19 Sept 2007
Pankaj Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 695
Constitution of India, 1950 — Article 14, 16
High Courts18 Sept 2007
Rajiv Kumar @ Rajiv Sinha and Another Vs The State of Bihar and Another
Patna High Court · (2008) 1 PLJR 77
Dowry Prohibition Act, 1961 — Section 4, 5Penal Code, 1860 (IPC) — Section 120B, 323, 337, 34, 379
High Courts18 Sept 2007Dismissed
Rajendra Rishideo Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 348
High Courts18 Sept 2007Dismissed
Md. Shahabuddin @ Shahabuddin @ Chhotu Vs The State of Bihar and Another.
Patna High Court · (2008) 2 PLJR 149
Criminal Procedure Code, 1973 (CrPC) — Section 177, 179Penal Code, 1860 (IPC) — Section 323, 342, 377
High Courts18 Sept 2007Allowed
Om Prakash Mahto Vs The State of Bihar and Another
Patna High Court · (2008) 2 PLJR 167
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 15(1)Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 34, 379, 447
High Courts18 Sept 2007Dismissed
D.K. Engineering and Construction Pvt. Ltd. and Associated Waterways (P) Ltd. Vs The State of Bihar and Others
Patna High Court · (2007) 09 PAT CK 0085
High Courts18 Sept 2007Dismissed
M/s. Modern Laboratories Vs The State of Bihar
Patna High Court · (2008) 1 PLJR 470
Drugs and Cosmetics Act, 1940 — Section 17(b), 18(a)(i), 18(a)(i)(2)(iv), 23, 25
High Courts18 Sept 2007Dismissed
Babban Singh Vs The State of Bihar and Another
Patna High Court · (2008) 2 PLJR 30
Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts18 Sept 2007Dismissed
Kumar Sursen Vs State of Bihar and Others
Patna High Court · AIR 2008 Patna 24 : (2008) 4 CivCC 569 : (2008) 1 PLJR 92 : (2008) 4 RCR(Civil) 377
Hindu Adoptions and Maintenance Act, 1956 — Section 6
High Courts18 Sept 2007
Kiran Kumari Vs State of Bihar and Others
Patna High Court · (2008) 1 PLJR 24
High Courts18 Sept 2007Allowed
Madhu Nahata and Others Vs The Union of India
Patna High Court · (2008) 1 PLJR 621
Civil Procedure Code, 1908 (CPC) — Section 34Railway Claims Tribunal Act, 1987 — Section 16Railways Act, 1989 — Section 102
High Courts18 Sept 2007Allowed
Chanaki Sao @ Chanakia and Another Vs Smt. Renu Singhaniya and Another
Patna High Court · (2007) 4 PLJR 559
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 7
High Courts18 Sept 2007Allowed
Surendra Kumar Singh @ Surendra Singh Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 670
High Courts18 Sept 2007
Asha Devi Vs Lalit Narayan Mithila University and Others
Patna High Court · (2008) 1 PLJR 391
High Courts18 Sept 2007Dismissed
The Union of India and Others Vs Shanti Devi and Another
Patna High Court · (2007) PLJR 646
High Courts18 Sept 2007Allowed
Om Prakash Mandal Vs The State of Bihar
Patna High Court · (2007) PLJR 699
Penal Code, 1860 (IPC) — Section 120B, 272, 273, 406, 409