High Courts24 Sept 2007
Punam Devi and Others Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 600
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 16 of 85
High Courts24 Sept 2007
Dr. Ram Yash Ram Vs State of Bihar and Another
Patna High Court · (2007) 4 PLJR 554
Penal Code, 1860 (IPC) — Section 120B, 467Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts21 Sept 2007
Doctor Nonia Vs The State of Bihar
Patna High Court · (2008) 1 PLJR 525
Penal Code, 1860 (IPC) — Section 302, 34, 392, 395, 396
High Courts21 Sept 2007Dismissed
Rampari Devi Vs The State of Bihar and Others
Patna High Court · (2007) 09 PAT CK 0096
High Courts21 Sept 2007Dismissed
Raj Kumar Chauhan Vs Brajesh Kumar Singh and Others
Patna High Court · (2008) 1 PLJR 249
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 6, Order 7 Rule 7, 10Hindu Succession Act, 1956 — Section 22
High Courts20 Sept 2007Allowed
Abul Kaish and Another Vs The State of Bihar and Another
Patna High Court · (2009) 2 PLJR 507
Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 202, 397, 397(1), 397(3)Penal Code, 1860 (IPC) — Section 147, 323, 341, 354
High Courts20 Sept 2007
State of Bihar Vs Lalu Prasad and Others
Patna High Court · (2007) 09 PAT CK 0092
High Courts20 Sept 2007
Manoj Kumar Verma and Others Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 553
High Courts20 Sept 2007Allowed
Tarsim Singh Vs The Union of India (UOI)
Patna High Court · (2007) 09 PAT CK 0065
High Courts20 Sept 2007
The State of Bihar Vs Kamleshwari Yadav and Others Kamleshwari Yadav @ Kamo Yadav and Others Vs The State of Bihar
Patna High Court · (2008) 1 PLJR 175
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 366Penal Code, 1860 (IPC) — Section 302, 34
High Courts20 Sept 2007
Rajendra Hari Vs Smt. Rekha Devi and Another
Patna High Court · (2008) 1 PLJR 260
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts19 Sept 2007Dismissed
Ram Chandra Prasad Sah and Another Vs State of Bihar and Others
Patna High Court · (2008) 1 PLJR 430
Bihar Reorganisation Act, 2000 — Section 72
High Courts19 Sept 2007Allowed
Md. Imani and Others Vs The State of Bihar and Another
Patna High Court · (2008) 1 PLJR 399
Penal Code, 1860 (IPC) — Section 498A
High Courts19 Sept 2007Dismissed
The State of Bihar and Others Vs National Project Construction Corporation Ltd. and Others
Patna High Court · (2007) 09 PAT CK 0087
High Courts19 Sept 2007
Chhabi Sinha Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 1060
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137, 397, 401
High Courts19 Sept 2007Allowed
Balbir Prasad Bagish and Others Vs State of Bihar and Others
Patna High Court · (2008) CriLJ 1323 : (2009) 1 PLJR 577
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Electricity (Supply) Act, 1948 — Section 81, 82Electricity Act, 1910 — Section 56
High Courts19 Sept 2007Dismissed
Ram Yash Sharma Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 569
Penal Code, 1860 (IPC) — Section 302, 34
High Courts19 Sept 2007Dismissed
NIIT Ltd. Vs Bihar State Electronics Development Corporation Limited and Others
Patna High Court · (2007) 09 PAT CK 0058
High Courts19 Sept 2007
Santosi Devi Vs State of Bihar and Others
Patna High Court · (2008) 3 PLJR 247