High Courts08 Oct 2007Dismissed
Dr. Gauri Nath Jha Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 59
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 12 of 85
High Courts08 Oct 2007Allowed
Yogendra Prasad and Others Vs State of Bihar and Others
Patna High Court · (2009) 309 ITR 28
Income Tax Act, 1961 — Section 276, 277
High Courts08 Oct 2007Dismissed
Ram Chandra Choudhary Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 696
High Courts08 Oct 2007Dismissed
Shambhu Nath Choubey Vs The Union of India and Others
Patna High Court · (2007) 4 PLJR 757
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 233, 236
High Courts08 Oct 2007
Ram Awatar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 703
Constitution of India, 1950 — Article 311
High Courts08 Oct 2007Allowed
Dilip Kumar Singh and Others Vs The State of Bihar and Another
Patna High Court · (2009) 1 PLJR 46
Penal Code, 1860 (IPC) — Section 323, 341, 379, 452
High Courts08 Oct 2007
Md. Shahadat Hussain Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 728
Criminal Procedure Code, 1973 (CrPC) — Section 232Penal Code, 1860 (IPC) — Section 149, 302, 34
High Courts08 Oct 2007Dismissed
Akhtari Khatoon Vs Union of India and Others
Patna High Court · (2008) 3 PLJR 522
High Courts08 Oct 2007
Shashi Shekhar Gupta Vs Bibhuti Bhushan Jha and Others
Patna High Court · (2008) 3 PLJR 527
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, 151
High Courts06 Oct 2007Allowed
Md. Bhola Mian and Another Vs State of Bihar
Patna High Court · (2009) 2 PLJR 258
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 227, 239, 245, 258Essential Commodities Act, 1955 — Section 7
High Courts06 Oct 2007Dismissed
Pramila Devi Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 533
Criminal Procedure Code, 1973 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 376
High Courts06 Oct 2007Allowed
Smt. Domni Devi Vs Neuri Kueri and Others
Patna High Court · (2008) 1 PLJR 538
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts05 Oct 2007Dismissed
Naesh Kahar and Others Vs Satya Narayan Prasad
Patna High Court · (2007) 4 PLJR 692
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 41 Rule 21, Order 5 Rule 19A(2)Limitation Act, 1963 — Section 5
High Courts05 Oct 2007Dismissed
Sheikh Ishteyaque @ Md. Ishteyaque and Sheikh Kalim @ Gedhwa Vs The State of Bihar State of Bihar Vs Sheikh Samsul and Sheikh Gayas
Patna High Court · (2007) 10 PAT CK 0061
High Courts05 Oct 2007Allowed
Nageshwar Choudhary Vs State of Bihar
Patna High Court · (2008) 56 BLJR 638
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 149, 197, 201, 224, 225Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts05 Oct 2007Allowed
Rajendra Pal Singh Vs The State of Bihar and Another
Patna High Court · (2008) 1 PLJR 19
High Courts04 Oct 2007
Shiv Nandan Yadav Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 772
Bihar Tenants Holdings (Maintenance of Records) Act, 1973 — Section 14, 15, 16
High Courts04 Oct 2007
Kaisar Jahan Vs State of Bihar and Another
Patna High Court · (2009) 3 PLJR 18
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 164, 437, 437(5), 439, 439(2)Penal Code, 1860 (IPC) — Section 34, 363, 365, 366, 452
High Courts04 Oct 2007Dismissed
Champa Devi @ Champa Kumari Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 619
Bihar Panchayat Raj Act, 2006 — Section 136(1), 136(1)(Gha), 136(1)(Jha)
High Courts04 Oct 2007Dismissed
Ranjeet Sinha @ Ranjeet Prasad Singh Vs The State of Bihar and Another
Patna High Court · (2008) 1 PLJR 262
Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 112