High Courts10 Oct 2007Dismissed
Vinod Kumar Chaudhary and Others Vs Garib Nath Chaudhary and Others
Patna High Court · (2007) 10 PAT CK 0032
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 11 of 85
High Courts10 Oct 2007Allowed
The State of Bihar Vs Ranjit Kumar Ranjit Kumar Vs The State of Bihar
Patna High Court · (2008) 2 PLJR 10
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 366(1)Explosive Substances Act, 1908 — Section 3, 5
High Courts10 Oct 2007Allowed
Dr. Sachchidanand Singh Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 641
High Courts10 Oct 2007Allowed
Rameshwar Nath Sinha Vs State of Bihar and Others
Patna High Court · (2008) 117 FLR 190 : (2008) 3 PLJR 96
High Courts10 Oct 2007
Niranjan Kumar Ranjan and Others Vs Sri Sri 108 Bhagwati Maharani and Others Sri Sri 108 Bhagwati Maharani and Others Vs Bihar Hindu Religious Trust Board and Others
Patna High Court · (2007) 10 PAT CK 0008
High Courts09 Oct 2007Allowed
Shishir Kumar Jain Vs The Patna Regional Development Authority and Others
Patna High Court · (2008) 1 PLJR 707
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11, 11(1)(f)
High Courts09 Oct 2007Dismissed
Sudha Rani Sinha Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 700
Anugragh Narain Sinha Institute of Social Studies Act, 1964 — Section 5
High Courts09 Oct 2007Allowed
Dr. Rajan Sinha Vs The State of Bihar and Others
Patna High Court · (2007) 10 PAT CK 0046
High Courts09 Oct 2007Allowed
Krishna Kumar Sinha and Others Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 809
Bihar Regional Development Authorities Act, 1981 — Section 35, 36, 37, 54, 85Ka
High Courts09 Oct 2007Allowed
Bharat Bhushan Deva Vs State of Bihar and Others
Patna High Court · (2009) 1 CivCC 668 : (2008) 4 RCR(Civil) 375 : (2008) 2 RCR(Rent) 23
High Courts09 Oct 2007
The State of Bihar Vs Awadhesh Kumar Jha Krishna Kant Jha and Others Vs The State of Bihar
Patna High Court · (2008) 2 PLJR 130
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts09 Oct 2007Dismissed
Bibi Badrun Nisha and Others Vs Md. Masud Akhter and Others
Patna High Court · (2008) 1 PLJR 661
High Courts08 Oct 2007Dismissed
Awadhesh Kumar Singh Vs The State of Bihar and Another
Patna High Court · (2008) 3 PLJR 381
Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(3), 401, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 418, 420
High Courts08 Oct 2007Allowed
Sardar Khajan Singh @ Sardar Khadan Singh Vs Tribhuban Kumar
Patna High Court · (2008) 1 PLJR 227
High Courts08 Oct 2007Dismissed
Md. Numan Alam Vs Union of India and Others
Patna High Court · (2007) 4 PLJR 709
Customs Act, 1962 — Section 111, 111(b), 115
High Courts08 Oct 2007Dismissed
Bijay Bhagat @ Bijay Kumar Bhagat @ Bijay Kumar Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 121
Constitution of India, 1950 — Article 226
High Courts08 Oct 2007
Lal Bahadur Gupta Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 182
Constitution of India, 1950 — Article 14, 21, 47
High Courts08 Oct 2007Allowed
Most. Sanjha Devi Vs Amar Yadav and Others
Patna High Court · (2007) 4 PLJR 727
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 21 Rule 97, 115(2)
High Courts08 Oct 2007Allowed
Reliance Industries Limited and Others Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 654
Companies Act, 1956 — Section 111Penal Code, 1860 (IPC) — Section 406, 420