High Courts21 Oct 2005Dismissed
Deonath Shrivastava and Another Vs Mostt. Gaitri Srivastava
Patna High Court · (2005) 10 PAT CK 0063
COURT ARCHIVE
Patna High Court judgments, 2005
1,050 judgments · page 8 of 53
High Courts21 Oct 2005Dismissed
Navi Lal Rohita and Another Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 136
Constitution of India, 1950 — Article 226
High Courts21 Oct 2005Allowed
Sushil Kumar and Others Vs State of Bihar and Another
Patna High Court · (2005) 10 PAT CK 0024
High Courts21 Oct 2005Allowed
Jyoti Kumari Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 507
High Courts19 Oct 2005Allowed
Muni Singh and Others Vs State of Bihar
Patna High Court · (2006) CriLJ 88 : (2006) 1 PLJR 481
Arms Act, 1959 — Section 25, 25A, 26, 35Explosive Substances Act, 1908 — Section 5Penal Code, 1860 (IPC) — Section 186, 353
High Courts19 Oct 2005Dismissed
Dr. Mrs. Manorama Mishra Vs State of Bihar and Others
Patna High Court · (2005) 10 PAT CK 0047
High Courts19 Oct 2005Dismissed
Deola Khatoon and Others Vs Vakil Mian and Others
Patna High Court · (2005) 4 PLJR 712
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts18 Oct 2005Allowed
Sikshit Berojgar Motor Parivahan Swawalambi Sahkari Samittee Ltd. Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 739
Constitution of India, 1950 — Article 19(1)(g)
High Courts18 Oct 2005Allowed
Guru Charan Singh and Others Vs Mahatam Singh and Another
Patna High Court · (2006) 3 PLJR 345
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3A, Order 43 Rule 1, Order 43 Rule 1A(2), 96
High Courts17 Oct 2005
Gaurav Abduction Case Vs State of Bihar and Others
Patna High Court · (2006) 3 BLJR 2406
High Courts07 Oct 2005Allowed
Shishir Saurabh Vs Bhupendra Narayan Mandal University and Others
Patna High Court · (2007) 1 PLJR 251
Bihar State Universities Act, 1976 — Section 21(2)(d)
High Courts07 Oct 2005Dismissed
Ashok Yadav and Another Vs The State of Bihar
Patna High Court · (2005) 10 PAT CK 0058
High Courts07 Oct 2005
Deva Devi Vs The State of Bihar
Patna High Court · (2006) 1 PLJR 315
Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34, 498A
High Courts07 Oct 2005Allowed
Krishna Lal Yadav and Others Vs Shambhu Kumar Yadav and Others
Patna High Court · (2006) 3 BLJR 2275 : (2005) 4 PLJR 716
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 11, 151
High Courts07 Oct 2005Allowed
Ram Chander Sah and Another Vs State of Bihar
Patna High Court · (2006) 2 DMC 102 : (2005) 4 PLJR 749
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34
High Courts07 Oct 2005
State of Bihar and others Vs Rajeshwar Bhagat and others
Patna High Court · (2006) 1 PLJR 100
High Courts07 Oct 2005Allowed
Indira Devi and Others Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 171
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(2), 10(3), 11, 15(1)
High Courts07 Oct 2005Allowed
Shambhu Nath Choudhary Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 657
High Courts07 Oct 2005Dismissed
Onkar Prasad Singh Vs State of Bihar and Others
Patna High Court · (2005) 10 PAT CK 0004
High Courts06 Oct 2005
Madhav Nath Tripathi and Others Vs Canara Bank and Others
Patna High Court · (2006) 2 PLJR 161
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 19