High Courts04 Oct 2005
Libin Minj and Others Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 105
COURT ARCHIVE
Patna High Court judgments, 2005
1,050 judgments · page 10 of 53
High Courts30 Sept 2005Dismissed
Rajesh Kumar Jaiswal @ Rajesh Jaiswal Vs State of Bihar and Others
Patna High Court · (2006) 3 BLJR 2301 : (2007) 1 PLJR 817
High Courts30 Sept 2005Dismissed
Sushil Kumar Srivastava Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 26
High Courts30 Sept 2005Allowed
Ram Dihal Choudhary Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 374
Bihar Pension Rules, 1950 — Rule 43BCivil Services (Classification, Control and Appeal) Rules — Rule 55
High Courts29 Sept 2005Dismissed
Ram Narayan Renu Vs State of Bihar and Others
Patna High Court · (2005) 09 PAT CK 0097
High Courts29 Sept 2005Dismissed
Mostt. Sona Devi and Others Vs Balindra Rai and Others
Patna High Court · (2005) 09 PAT CK 0087
High Courts29 Sept 2005Allowed
Rama Kant Singh and Siyaram Singh Vs State of Bihar
Patna High Court · (2006) 1 PLJR 42
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 144, 161Penal Code, 1860 (IPC) — Section 114, 302, 304, 307, 324
High Courts29 Sept 2005
Shree Nath Thakur and Others Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 22
Bihar Private Engineering College (Taking Over) Act, 1991 — Section 5(3)
High Courts29 Sept 2005Dismissed
Jagdish Prasad Vs Chitragupta Pd. and Others
Patna High Court · (2005) 53 BLJR 2268 : (2005) 4 PLJR 678
Evidence Act, 1872 — Section 91, 92
High Courts29 Sept 2005Allowed
Sarju Ahir and Others Vs The State of Bihar
Patna High Court · (2006) 1 PLJR 15
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 149, 302, 307, 323, 325
High Courts28 Sept 2005Dismissed
Krishna Ballava Singh Vs State of Bihar and Others
Patna High Court · (2006) 3 BLJR 2291 : (2005) 4 PLJR 592
High Courts28 Sept 2005Dismissed
Madhusudan Pathak Vs Union of India (UOI) and Others Union of India (UOI) and Others Vs Madhusudan Pathak and Another
Patna High Court · (2005) 09 PAT CK 0067
High Courts28 Sept 2005Allowed
Bimla Devi Vs Shahnaz Begum and Others
Patna High Court · (2006) 3 BLJR 2232 : (2005) 4 PLJR 667
Civil Procedure Code Amendment Act, 2002 — Section 18Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Sept 2005
Braj Bhushan Rao Vs State of Bihar and Others
Patna High Court · (2006) 1 PLJR 13
High Courts28 Sept 2005
Manohar Lal Barnwal and Another Vs State of Bihar and Others
Patna High Court · (2006) 1 PLJR 24
High Courts28 Sept 2005
Bihar Brick Manufacturer Association and Another Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 280
Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 10, 11, 12, 13, 14
High Courts27 Sept 2005Allowed
Bindeshwar Prasad and Others Vs The State of Bihar
Patna High Court · (2006) 1 PLJR 709
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts27 Sept 2005Dismissed
Kumar Sagar Dhwaj Ratna and Others Vs State of Bihar and Others
Patna High Court · (2006) 2 JCR 145 : (2006) 1 PLJR 97
High Courts27 Sept 2005Dismissed
Hanumant Lall Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 29
High Courts27 Sept 2005
Sun Biotechnology Ltd. Vs The Bihar State Financial Corpn. Patna and Others
Patna High Court · (2005) 4 PLJR 684
Constitution of India, 1950 — Article 227Contract Act, 1872 — Section 18, 19