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Patna High Court judgments, 2005

1,050 judgments · page 6 of 53

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High Courts11 Nov 2005

Pancham Lal Jaiswal and Others Vs The State of Bihar and Others

Patna High Court · (2006) 1 PLJR 203

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High Courts11 Nov 2005Dismissed

Parma Nand Singh Vs The State of Bihar and Others

Patna High Court · (2006) 2 PLJR 122

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High Courts11 Nov 2005

Raj Kumari Devi Vs The State of Bihar and Others

Patna High Court · (2006) 2 PLJR 193

Criminal Procedure Code, 1973 (CrPC) — Section 144
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High Courts11 Nov 2005

Amiruddin Ansari Vs The State of Bihar and Others

Patna High Court · (2006) 1 PLJR 63

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High Courts10 Nov 2005Dismissed

Dadan Tiwary Vs Ramji Tiwary and Others

Patna High Court · (2006) 1 BLJR 49 : (2006) 4 CivCC 40 : (2006) 1 PLJR 238

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
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High Courts10 Nov 2005Allowed

Lallan Kumar Sahni Vs State of Bihar

Patna High Court · AIR 2006 Patna 45 : (2006) 3 BLJR 2368 : (2006) 1 PLJR 116

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High Courts10 Nov 2005

Mostt Jharia Devi and Others Vs State of Bihar and Others

Patna High Court · (2006) 3 BLJR 2349 : (2006) 1 PLJR 243

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 35
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High Courts10 Nov 2005Dismissed

Smt. Shanti Devi Vs The State of Bihar and Others

Patna High Court · (2006) 1 PLJR 115

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High Courts10 Nov 2005

Dau Dubey and Another Vs State of Bihar and Others

Patna High Court · (2006) 3 BLJR 2390 : (2006) 1 PLJR 240

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High Courts10 Nov 2005

Abul Hasan and Others Vs Joint Director of Consolidation, Bihar, Patna and Others

Patna High Court · (2006) 1 PLJR 166

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10, 35
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High Courts10 Nov 2005

Dineshwar Singh Vs The State of Bihar and Others

Patna High Court · (2006) 1 PLJR 234

Criminal Procedure Code, 1973 (CrPC) — Section 340
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High Courts10 Nov 2005

Shiv Kumar Arya and Others Vs The National Insurance Co. Ltd.

Patna High Court · (2005) 11 PAT CK 0002

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High Courts09 Nov 2005Dismissed

Raja Ram Rai Vs The Collector of Begusarai and Others

Patna High Court · (2006) 1 PLJR 167

Bihar Privileged Persons Homestead Tenancy Act, 1947 — Section 2(j)Constitution of India, 1950 — Article 226
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High Courts09 Nov 2005

Singeshwar Singh Vs The Union of India and Others

Patna High Court · (2006) 1 PLJR 248

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High Courts28 Oct 2005

Vijay Chandra Prasad Singh Vs Indian Oil Corporation Ltd. and Others

Patna High Court · (2005) 10 PAT CK 0062

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High Courts28 Oct 2005Dismissed

Smt. Khatrano Devi (D) by L.Rs. and Others Vs Hazari Sao

Patna High Court · (2005) 10 PAT CK 0057

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High Courts28 Oct 2005Allowed

Sheo Muni Chamar and Others Vs The State of Bihar

Patna High Court · (2006) 1 PLJR 366

Penal Code, 1860 (IPC) — Section 395, 397, 412
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High Courts28 Oct 2005Allowed

Anshu Mali Ranjan and Others Vs The Chancellor of the Universities and Others

Patna High Court · (2005) 4 PLJR 788

Indian Medical Council Act, 1956 — Section 33
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High Courts28 Oct 2005Dismissed

Rajesh Kumar Singh and Another Vs The State of Bihar

Patna High Court · (2006) 1 PLJR 396

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 145
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High Courts28 Oct 2005

Baban Rai and Others Vs The State of Bihar

Patna High Court · (2006) 1 PLJR 382

Penal Code, 1860 (IPC) — Section 302, 34, 380, 461
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